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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(8) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(8)Submission of reports mid audited accounts by accredited institutions:Every accredited Institution shall submit to the Council its annual report and audited accounts not later than the month of September next year and shall, from time to lime, furnish all such information as may be required by the Council.