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Andhra Pradesh High Court - Amravati

M/S. Biotech Private Limited, vs The State Of Andhra Pradesh on 13 February, 2024

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVAT!
iSreclal Gdginal Jurisdiction}

TUESDAY .THE THIRTEENTH DAY OF FEBRUARY
TWO THOUSAND AND TWENTY FOUR

PRESENT

THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI
THE HONOURABLE SRI JUSTICE HARINATH NUNERALLY

WRIT PETITION NO: 12992 OF 2022

Between:
4. Mis. Biotech Priv vate Limiled,, Having iis registered office at Mot No.O4, Si
Sagar Society. Road No.2, Banjar & Hillis, Styde rabad-34, Naving its adn

uffice AISY.No. 237/1 Avanadu Vil age, Nai ie Na Mandal, West Godavan District,
Andhra Oracesh - 534142 Represeniad by iis Clrector and Authorized! Signatory Mr.
AmireddyJaipal Redey
PETITIONER(S}
AND

4. The Stafe of Andhra Pradesh, Represented by its Frincipal Secreiary, Revenue
Department, A.P. Secretanal, Velaganudi

2. Union of india, Represented by iis Secretary, Ministry of Finance, Revenue
Department, Gentral Secretarial, New Delhi

3. Central Board of indirect Taxes and Customs Cit. , Department af Revenue,

i
Jinistry of Finance, Government of india

4. The GST Council, 8th Floor, Tower li, Jeevan Shari Building, Janpath Road,
Connaught Place, New Delhi 110 004

& Denuty Comnmisaianer St int, OfficeafthedsintCommissioner(ST}, Eluru Division,
hur

oO

JointCarmmiasionerST, Eluru Divisian, Eluru
RESPONDENTS

Peiiti on under Adicle 225 of the Cansitutian af india praying ihat in. the
circumstances stated in the affidavit fled therewith, the High Court may be pleased
tapleased to issue ar approgfiate writ, order ar direction more parkouiarly one in the
nature of Writ of Ma endarms declaring the action of the Sei Reapondeni in issuing the

impugned Gireular Nea. 163/49 M021-GS8T dated a6. 19 2031, so far ae N seeks to levy
SST at § present an} nDes and DWGS, as legal, arbiirary and unconstitutional ana set

aside the same and further declare the cars aquenti ia! declare the action af the Oth
Respon fant Rar rein IN Passing the Ornier vide Seference No. ZOA7OS2Z20020500 Sats ay
4.022022 and thereby issuing Form GST DRC-OF vide 7
20371020020008T dated 11.08.2022 to the Petitioner herein as dlegal, arbitrary,

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MESH GOURT

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NATED: 132.2084

Postan 26.02.2034,

ORDER

WRIT PETITION No 2892 OF 2038 INTERIM ORDER EXTENDED wr A MNO peMEA NP Ge COG RR WEIR GRR, FENG WGA E UP APRS §. Two apare copies