J. Sur & Co. Pvt. Ltd vs Union Of India And Another on 22 July, 2016

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Item No. 13

C.O. 2698 of 2016 J. Sur & Co. Pvt. Ltd.

Vs. Union of India and another.

Mr. Gautam Kumar Ray.

... for the petitioner.

I am not inclined to take up the matter on my personal ground.

Accordingly, let this matter be released from my list and be placed before the Hon'ble the Chief Justice for necessary order.

ab (Harish Tandon, J.)

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