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[Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act]

State of Odisha - Subsection

Section 25A(2)(ix) in The Orissa Agricultural Produce Markets Rules, 1958

(ix)supervise the work of the officers and other employees of the Market Committee and initiate necessary disciplinary action against any of them for their negligences and misconduct, etc. with the prior approval of the Chairman;