Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Gujarat - Subsection Section 12(4) in Indian Institute of Public Health Gandhinagar Act, 2015 (4)The Governing Council shall be the supreme authority of the University, All movable and immovable property of the University shall vest in the Governing Council.
