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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(5)(a) in The West Bengal Finance Act, 2017

(a)in the entry in column (2) against serial number 1 in column (1), for the words "does not exceed four per centum", the words "does not exceed five per centum" shall be substituted;