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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(1)(c) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(c)A separate Department of Pharmacognosy shall be organized with separate space for the Professor and other Assistant Professors.