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Income Tax Appellate Tribunal - Delhi

Aptiv Components India Pvt Ltd (Formely ... vs Deputy Commissioner Of Income-Tax, New ... on 13 March, 2020

           आयकर अपील य अ धकरण,  द ल  यायपीठ "श 
                                              ु वार (आई-2)", नई  द ल म 

                       IN THE INCOME TAX APPELLATE TRIBUNAL
                       DELHI BENCH 'FRIDAY(I-2)', NEW DELHI

        स!
         ु ी सष
              ु मा चावला, उपा%य& एवं !ी )शांत मह,ष-, लेखा सद1य के सम&
BEFORE MS. SUSHMA CHOWLA, V.P & SHRI PRASHANT MAHARISHI, AM

                        थगन अपील सं./S.A. No.192/Del/2020
                                         IN
                       आयकर अपील सं. / ITA No.1361/Del/2015
                      िनधा रण वष  / Assessment Year: 2010-11
Aptiv Components India Pvt.Ltd.,
[Formerly known as Delphi Automotive Systems (P.) Ltd.]
B-92, Himalaya House, 23,
Kasturba Gandhi Marg,
New Delhi-110001.
PAN-AAACD0226E                                ..........अपीलाथ4/Applicant
vs

The DCIT,
Circle-7(1), New Delhi.                           ............. )5यथ4 / Respondent


        अपीलाथ4 क6 ओर से / Applicant by : Sh. Abhishek Agarwal, Adv.
        )5यथ4 क6 ओर से / Respondent by : Sh. Amit Jain, Sr.DR

     सन
      ु वाई क6 तार ख /                     घोषणा क6 तार ख /
     Date of Hearing : 13.03.2020          Date of Pronouncement:   13.03.2020


                                      आदे श / ORDER

PER SUSHMA CHOWLA,VP The present stay application filed by applicant seeking stay against the recovery of outstanding demand relating to Assessment Year 2010-11

2. The Ld.AR for the applicant has filed a letter dated 13.03.2020 seeking permission to withdraw the captioned stay application, for which Ld. DR for the Revenue has not objected. Accordingly, the prayer of applicant is granted.

Thus, the stay application of applicant is dismissed as 'withdrawn'.

SA No.192/Del/2020

3. In the result, the stay application of the applicant is dismissed.

Order pronounced in the open court on 13th March, 2020.

             Sd/-                                                          Sd/-

(PRASHANT MAHARISHI)                                           (SUSHMA CHOWLA)
लेखा सद1य / ACCOUNTANT MEMBER                           उपा%य& / VICE PRESIDENT

द ल / दनांक Dated : 13th March, 2020 * Amit Kumar * आदे श क6 ):त;ल,प अ<े,षत/Copy of the Order is forwarded to :

1. अपीलाथ4 / The Appellant
2. )5यथ4 / The Respondent
3.

आयकर आय> ु त(अपील) / The CIT(A)

4. म?

ु य आयकर आय> ु त / The Pr. CIT

5. ,वभागीय ):त:न ध, आयकर अपील य अ धकरण, द ल / DR, ITAT, Delhi

6. गाड- फाईल / Guard file.

ु ार/ BY ORDER, आदे शानस स5या,पत ):त //True Copy// सहायक रिज1Fार, आयकर अपील य अ धकरण , द ल Assistant Registrar, ITAT, Delhi 2