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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(p) in Himalayan Garhwal University Act, 2016

(p)To organize and conduct refresher course, orientation courses, workshops, seminars and other programmes for teachers, lesson writers, evaluation and other academic staff;