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[Cites 0, Cited by 0] [Section 153(3)] [Section 153] [Entire Act]

State of Goa - Subsection

Section 153(3)(d) in The Goa Panchayat Raj Act, 1994

(d)pilgrim fee on persons attending the jatras, festivals, etc., where necessary arrangement for water supply, health and sanitation are made by the Panchayat;