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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(1) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(1)The ballot papers taken out of each ballot box [and those (if any) received by postal ballot] [Inserted by G.N. of 1.9.1973.] shall be arranged in convenient bundles and scrutinised.