Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Bombay Presidency - Subsection

Section 6(2)(b) in The Bombay Cotton Contracts Act, 1932

(b)the opening and closing of markets in cotton and the times during which such markets shall be opened or closed and regulating the hours of trade;