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Delhi High Court - Orders

Vardhman Properties Limited vs Delhi State Industrial And ... on 29 April, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~135
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 1004/2011, CM APPL. 9658/2011
                                  VARDHMAN PROPERTIES LIMITED                        ..... Petitioner
                                                     Through:     Mr. Abhishek Kumar             and    Mr.
                                                                  Siddharth Pandey, Advs.

                                                     versus

                                  DELHI STATE INDUSTRIAL AND INFRASTRUCTURE
                                  DEVELOPMENT CORPORATION LTD         ..... Respondent
                                                Through: None

                                  CORAM:
                                  HON'BLE MR. JUSTICE YASHWANT VARMA
                                                     ORDER

% 29.04.2022 Due to paucity of time, the matter could not be heard today. List on 06.03.2023.

YASHWANT VARMA, J. APRIL 29, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:30.04.2022 15:55:52