Delhi High Court - Orders
Vardhman Properties Limited vs Delhi State Industrial And ... on 29 April, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~135
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1004/2011, CM APPL. 9658/2011
VARDHMAN PROPERTIES LIMITED ..... Petitioner
Through: Mr. Abhishek Kumar and Mr.
Siddharth Pandey, Advs.
versus
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 29.04.2022 Due to paucity of time, the matter could not be heard today. List on 06.03.2023.
YASHWANT VARMA, J. APRIL 29, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:30.04.2022 15:55:52