Section 10 in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015
10. Officers of the Institute.
- The following shall be the officers of the Institute, namely,-(a)The Visitor;(b)The President of the Institute;(c)The Vice-President of the Institute;(d)The Director;(e)The Dean of the Institute;(f)The Finance Officer;(g)Such other officers as may be declared by the regulations.
