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State of Rajasthan - Section

Section 1A in Rajasthan Land Revenue (Land Records) Rules, 1957

1A. Patwar Circles.

- The Director of Land Records may with the previous sanction of the Government, from Patwar circles in compact blocks, in each of the Tehsil of a district, and may with similar sanction, alter from time to time, in the interest of efficient working, the number and limits of such circles.The Director may also, with similar sanction form and alter a Patwar circle in areas covered by state grants or may combine one or more State grants and a Khalsa village or villages for the pxirpose.