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[Cites 0, Cited by 3] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(1) in The Rubber Act, 1947

(1)The Central Government may, by notification in the Official Gazette, make [rules] [For the Rubber (Production and Marketing) Rules, 1947, see Gazette of India, 1947, Extraordinary, p. 1241. ]to carry out the purposes of this Act.