Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Kerala High Court

Subhasri Dattagupta vs State Of Kerala on 8 November, 2024

Author: V.G.Arun

Bench: V.G.Arun

WP(C) No.35265/2024                         1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                          THE HONOURABLE MR.JUSTICE V.G.ARUN
               Friday, the 8th day of November 2024 / 17th Karthika, 1946
                               WP(C) NO. 35265 OF 2024 (G)

   PETITIONER:


          SUBHASRI DATTAGUPTA, AGED 54 YEARS, W/O SIDHARDHA P DUTTA GUPTHA,
          AMRITHA PRABHA 10, MATA AMRITANANDAMAYI MATH, AMRITAPURI, KOLLAM,
          KERALA, PIN - 690 525.


   RESPONDENTS:


      1. STATE OF KERALA, REPRESENTED BY DIRECTOR GENERAL OF POLICE, STATE
         POLICE HEADQUARTERS, VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN - 695
         010.
      2. THE DISTRICT POLICE CHIEF, LINK ROAD, ASRAMAM, KOLLAM, PIN - 691
         001.
      3. THE STATION HOUSE OFFICER, KARUNAGAPALLY POLICE STATION, KOLLAM, PIN
         - 690 518.
      4. NATIONAL CYBER CRIME REPORTING PORTAL, NATIONAL HIGHWAY-8,
         MAHIPALPUR, NEW DELHI, REPRESENTED BY ITS NODAL OFFICER, PIN - 110
         037.
      5. UNION OF INDIA, MINISTRY OF HOME AFFAIRS NORTH BLOCK, REPRESENTED BY
         ITS HOME SECRETARY NEW DELHI, PIN - 110 001.
      6. ICICI BANK LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR & CEO,
         ICICI BANK TOWERS, BANDRA-KURLA COMPLEX, MUMBAI, PIN - 400 051.
      7. YES BANK LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR & CEO, YES
         BANK TOWER, LOWER PAREL (W), MUMBAI, MAHARASHTRA, PIN - 400 013.
      8. PUNJAB NATIONAL BANK, REPRESENTED BY ITS MANAGING DIRECTOR & CEO,
         PNB CORPORATE OFFICE, DWARKA, NEW DELHI, PIN - 110 075.
      9. THE RESERVE BANK OF INDIA, REPRESENTED BY ITS GOVERNOR, 18TH FLOOR,
         CENTRAL OFFICE BUILDING, SHAHID BHAGAT SINGH ROAD, FORT MUMBAI,
         MAHARASHTRA, PIN - 400 001.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the respondents to freeze and mark lien on the accounts
   of   the   fraudsters    (Account    No.006963200002770      &   Account
   No.9740002100000593), pending disposal of this writ petition, in the
   interest of justice.
 WP(C) No.35265/2024                           2/2




        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of WP(C) and this Court's order dated
   08.10.2024 and upon hearing the arguments of M/S.SAYUJYA RADHAKRISHNAN &
   K.R.RAJEEV KRISHNAN, Advocates for the petitioner, GOVERNMENT PLEADER for
   the respondents 1 to 3, CENTRAL GOVERNMENT COUNSEL for the respondents 4
   and 5, M/S.LAL K.JOSEPH, P.MURALEEDHARAN (THURAVOOR), T.A.LUXY, SURESH
   SUKUMAR, ANZIL SALIM & SANJAY SELLEN, Advocates for the 6th respondent and
   of SRI.SANTHEEP ANKARATH, Advocate for the 8th respondent, the court
   passed the following:

                                         ORDER

Post on 27.11.2024.

Interim direction shall continue to be in force till then.

Sd/- V.G.ARUN, JUDGE 08-11-2024 /True Copy/ Assistant Registrar