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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(42) in Code on Social Security, 2020

(42)"manufacturing process" means any process for-
(i)making, altering, repairing, ornamenting, finishing, oiling, washing, cleaning, breaking up, demolishing, refining, or otherwise treating or adapting any article or substance with a view to its use, sale, transport, delivery or disposal; or
(ii)pumping oil, water, sewage or any other substance; or
(iii)generating, transforming or transmitting power; or
(iv)composing, offset printing, printing by letter press, lithography, photogravure screen printing, three or four dimensional printing, prototyping, flexography or other types of printing process or book binding; or
(v)constructing, reconstructing, repairing, refitting, finishing or breaking up ships or vessels; or
(vi)preserving or storing any article in cold storage; or
(vii)such other activities as the Central Government may notify;