Supreme Court - Daily Orders
Amazon Seller Services Private Limited vs Oriflame India Private Limited on 27 September, 2019
Bench: Rohinton Fali Nariman, V. Ramasubramanian
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ITEM NO.12 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18972/2019
(Arising out of impugned final judgment and order dated 25-07-2019
in CM No. 32956/2019 passed by the High Court Of Delhi At New
Delhi)
AMAZON SELLER SERVICES PRIVATE LIMITED Petitioner(s)
VERSUS
ORIFLAME INDIA PRIVATE LIMITED & ORS. Respondent(s)
(FOR ADMISSION and IA No.120960/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 126953/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES
IA No. 120960/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
WITH
SLP(C) No. 19494/2019 (XIV)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
122383/2019
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
126957/2019
IA No. 126957/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES
IA No. 122383/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
SLP(C) No. 19520/2019 (XIV)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
123792/2019
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
126962/2019
IA No. 123792/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/
FACTS/ANNEXURES)
SLP(C) Nos. 19689-19690/2019 (XIV)
SLP(C) Nos. 20120-20121/2019 (XIV)
(FOR ADMISSION and I.R.)
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2019.09.27
Date : 27-09-2019 These matters were called on for hearing today.
16:31:14 IST
Reason:
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
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For Petitioner(s) Mr. K.V. Viswanathan, Sr. Adv.
Ms. Ruby Singh Ahuja, Adv.
Mr. Saikrishna Rajagopal, Adv.
Mr. Sidharth Chopra, Adv.
Mr. Anupam Prakash, Adv.
Ms. Swikriti Singhania, Adv.
Ms. Sneha Jain, Adv.
Mr. Sanjeet Ranjan, Adv.
Mr. Utkarsh Maria, Adv.
Ms. Savni Dutta, Adv.
Ms. Abhiti Vachher, Adv.
Ms. Nilofer Absar, Adv.
For M/s. Karanjawala & Co., AOR
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Ankur Saigal, Adv.
Mr. Nischal Anand, Adv.
Ms. Devika Mohan, Adv.
Mr. E.C. Agrawala, AOR
For Respondent(s) Mr. Amit Sibal, Sr. Adv.
Ms. Pooja Dodd, Adv.
Mr. Vinay Tripathi, Adv.
Mr. Saksham Dhingra, Adv.
Ms. Aditi Menon, Adv.
Mr. Ayush Samaddar, Adv.
Mr. Mayank Pandey, AOR
Mr. Parag P. Tripathi, Sr. Adv.
Mr. Balbir Singh, Sr. Adv.
Mr. Mahesh B. Chhibber, Adv.
Mr. Rahul Gupta, AOR
Mr. Parag P. Tripathi, Adv.
Mr. Shailabh Tiwari, Adv.
Mr. C.D. Mulherkar, Adv.
Mr. Chanakya Dwivedi, Adv.
Ms. Priya Kumar, Adv.
Mr. Anand Chichra, Adv.
Ms. Priyamvada Mishra, Adv.
Mr. Laltaksh Joshi, Adv.
Ms. Mohna, AOR
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER