Delhi High Court - Orders
Mohd Hannan & Anr vs Abdul Basit on 27 January, 2022
Author: Najmi Waziri
Bench: Najmi Waziri
$~45(1)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 120/2020 & CM APPL. 4482/2022
MOHD HANNAN & ANR ..... Petitioners
Through: Mr. Bahar U. Barqui, Adv.
versus
ABDUL BASIT ..... Respondent
Through: Mr. S.D. Ansari, Adv.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 27.01.2022 The hearing was conducted through video conferencing.
1. Renotify on 07.02.2022.
2. The order be uploaded on the website forthwith.
NAJMI WAZIRI, J JANUARY 27, 2022/dss Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:28.01.2022 17:48:56