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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(7) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

(7)In case of theft, loss or shortage, the actual quantity and face value shall be mentioned in the duplicate copies of the invoice and sent to the Deputy Controller of Stamps with a detailed report on the matter.