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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(1) in The Chhattisgarh Motor Vehicles Rules, 1994

(1)Subject to the provisions of Rule 80, luggage may be carried on the roof of a stage carriage or in the hoot, locker or compartment set-aside for the purpose but where it is so carried on a roof, adequate protection in the form of a guard rail and water proof cover shall be provided.