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[Cites 0, Cited by 0] [Section 142(3)] [Section 142] [Entire Act]

State of Telangana - Subsection

Section 142(3)(b) in Telangana Panchayat Raj Act, 2018

(b)to form a new Mandal by adding to such residuary portion, areas from the adjoining Mandal or Mandals and constitute a Mandal Praja Parishad for such new Mandal: