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State of Uttar Pradesh - Section

Section 105 in U.P. Zila Panchayats Service Rules, 1970

105. Public demonstrations in honour of servant.

- No servants shall, except with the previous sanction of the Mukhya Adhikari, receive any complimentary or valedictory address or attend any meeting or public entertainment held in his honour or in the honour of any other servant :Provided nothing in this rule shall apply to a farewell entertainment of a substantially private or informal character and in honour of a servant on the occasion of his retirement or quitting service.