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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(4) in The Orissa Co-operative Societies Rules, 1965

(4)In the event of a Society being liquidated, Reserve Fund may be utilised towards the net outstanding liabilities of the Society and the balance, if any, may be utilised in the manner provided in Section 76.