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[Cites 0, Cited by 0] [Section 20(7)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(7)(d) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

(d)a person of Indian origin who has migrated from Pakistan, Myanmar, Sri Lanka, or East African Countries of Kenya, Uganda, the United Republic of Tanzania, Zambia, Malawi, Zaire and Ethiopia with the intention of permanently settling in India: