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[Cites 0, Cited by 0] [Section 8H(5)] [Section 8H] [Entire Act]

State of Goa - Subsection

Section 8H(5)(g) in The Goa Entertainment Tax Act, 1964

(g)voluntarily obstructs any Officer making inspection under section 8F, shall, on conviction, be punished with imprisonment for a term which may extend to one year and with fine not exceeding rupees twenty five thousand.