Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Nagaland - Subsection Section 2(q) in The Nagaland University Act, 1989 (q)"Recognised teachers" means such persons as may be recognised by the University for the purpose of imparting instructions in a College or an institution admitted to the privileges of the University ;
