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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(1)(b) in Punjab Gramin Bank (Employees') Pension Regulations, 2018

(b)before completion of one year of continuous service, provided the deceased employee concerned immediately prior to his appointment to the service or post was examined by a medical officer approved by the Bank and declared fit for employment in the Bank; or