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Delhi High Court - Orders

Sachin Arora vs State Govt. Nct Of Delhi on 24 May, 2023

Author: Amit Sharma

Bench: Amit Sharma

                                    $~16
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           BAIL APPLN. 1661/2022
                                                SACHIN ARORA                                                                    ..... Petitioner
                                                                                      Through:                 Mr. Ajayinder Sangwan, Mr. Rohan
                                                                                                               Sharma, Mr. Smit Singh Kuru, Mr.
                                                                                                               Rishina Parashar, Ms. Sweety
                                                                                                               Sachdeva, Mr. Shahnawaj Akhtar,
                                                                                                               Mr. Sandeep Lamba, Mr. Sagar Roy,
                                                                                                               Advocates.

                                                                                      versus

                                                STATE GOVT. NCT OF DELHI                                                        ..... Respondent
                                                                                      Through:                 Mr. Aman Usman, APP for the State

                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT SHARMA
                                                                                      ORDER

% 24.05.2023

1. Let a copy of the nominal roll of the present applicant be supplied to learned counsel for the applicant. Let the same be done before the next date of hearing.

2. List on 13.07.2023.

AMIT SHARMA, J MAY 24, 2023/ab This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 04:29:18