Delhi High Court - Orders
Sachin Arora vs State Govt. Nct Of Delhi on 24 May, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 1661/2022
SACHIN ARORA ..... Petitioner
Through: Mr. Ajayinder Sangwan, Mr. Rohan
Sharma, Mr. Smit Singh Kuru, Mr.
Rishina Parashar, Ms. Sweety
Sachdeva, Mr. Shahnawaj Akhtar,
Mr. Sandeep Lamba, Mr. Sagar Roy,
Advocates.
versus
STATE GOVT. NCT OF DELHI ..... Respondent
Through: Mr. Aman Usman, APP for the State
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 24.05.2023
1. Let a copy of the nominal roll of the present applicant be supplied to learned counsel for the applicant. Let the same be done before the next date of hearing.
2. List on 13.07.2023.
AMIT SHARMA, J MAY 24, 2023/ab This is a digitally signed order.
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