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State of Bihar - Section

Section 15 in The Bihar Panchayat Election Rules, 2006

15. Maintenance of Registers relating to constituency wise reservation.

- Registers related to population with regard to reservation of constituencies shall be got prepared constituency wise/territorial constituency wise in Form-2 by the Commission at the following level, viz.-
(a) Gram PanchayatMember / Panch - Territorialconstituency-wise At Block level through the District Magistrate
(b) Panchayat SamitiMember - Territorial Constituency-wise  
(c) Mukhiya/Sarpanch- Electoral Constituency-wise  
(d) Zila ParishadMember - Territorial Constituency - At District level through the District Magistrate
(e) Panchayat Samiti Pramukh- TerritorialConstituency-wise  
(f) Adhyakash, Zila Parishad- Territorialconstituency-wise At the State level through the State Election Commission:
Provided that, a copy of each of the registers prepared at Block and District level shall be furnished to the Commission by the District Magistrate and one copy of each register shall be preserved in the Block and District offices.