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State of Bihar - Section
Section 15 in The Bihar Panchayat Election Rules, 2006
15. Maintenance of Registers relating to constituency wise reservation.
- Registers related to population with regard to reservation of constituencies shall be got prepared constituency wise/territorial constituency wise in Form-2 by the Commission at the following level, viz.-| (a) | Gram PanchayatMember / Panch - Territorialconstituency-wise | At Block level through the District Magistrate |
| (b) | Panchayat SamitiMember - Territorial Constituency-wise | |
| (c) | Mukhiya/Sarpanch- Electoral Constituency-wise | |
| (d) | Zila ParishadMember - Territorial Constituency - | At District level through the District Magistrate |
| (e) | Panchayat Samiti Pramukh- TerritorialConstituency-wise | |
| (f) | Adhyakash, Zila Parishad- Territorialconstituency-wise | At the State level through the State Election Commission: |