Bombay High Court
Ramesh S/O. Shravanji Rokde vs State Of Maharashtra, Ministry Of Rural ... on 9 September, 2021
Author: Anil S. Kilor
Bench: S.B. Shukre, Anil S. Kilor
5wp3438.2021.odt
1/2
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CIVIL WRIT PETITION NO.3438 OF 2021
RAMESH S/O. SHRAVANJI ROKDE
VS
STATE OF MAHARASHTRA, MINISTRY OF RURAL DEVELOPMENT, MUMBAI AND
OTHERS
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders or directions Court's or Judge's orders.
and Registrar's Orders.
Mr. Mayank Sharma, Advocate for petitioner
Ms. N.P. Mehta, AGP for the respondent Nos.1/State
CORAM : SUNIL B. SHUKRE AND
ANIL S. KILOR, JJ.
DATE : 09th SEPTEMBER, 2021.
Heard Mr. Sharma, learned counsel for the petitioner.
2. The grievance is that the plot of land owned and possessed by the petitioner, which falls in a layout prepared by Haruyali Co-operative Housing Society and sanctioned by respondent No.4-Gram Panchayat, has been acquired by respondent Nos.2 and 3 for the purpose of construction of DP road, but, compensation, which ought to have been paid by respondent Nos.2 and 3 for such acquisition, has been denied to the petitioner. Further submission is that such denial is on the ground that the layout which was got sanctioned by the Haruyali Co-operative Housing Society from respondent No.4 was illegal and the sanction to the layout ought to ::: Uploaded on - 09/09/2021 ::: Downloaded on - 10/09/2021 07:46:43 ::: 5wp3438.2021.odt 2/2 have been given by the Collector, in view of the provisions made in Section 18 read with Section 19 and Section 103 of the Maharashtra Regional and Town Planning Act, 1966, which ground is not consistent with law.
3. Issue notice for final disposal at admission stage to the respondents, returnable after two weeks.
4. Ms. N.P. Mehta, learned Assistant Government Pleader waives service of notice for respondent No.1.
JUDGE JUDGE
nd.thawre
::: Uploaded on - 09/09/2021 ::: Downloaded on - 10/09/2021 07:46:43 :::