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State of Uttar Pradesh - Section

Section 3 in The U.P. Economizer Rules, 1959

3. Payment of fees, etc.

- All fees payable under these rules or under the Act by (1) the private payer, and (2) on behalf of the Government up to rupees one hundred, shall be deposited in the Government treasury or the State Bank of India, under the head "XXXVI-Miscellaneous Departments Miscellaneous-Provincial Fee for inspection of Steam Economizers".Fees above rupees one hundred for Government Economizer shall be adjusted by book debit. Application under sections 7 and 8 of the Act, to which the treasury or bank receipt for payment is affixed and for which payment will be made by book adjustment, shall be deemed to be accompanied by the prescribed fee.Note. - Applications for the registration or inspection of Economizers should be sent on Form CE to the Chief Inspector of Boilers.Uttar Pradesh, Kanpur, accompanied with a treasury or Bank receipt for the amount of the prescribed fee. Form CE can be obtained from the Superintendent, Printing and Stationery, Uttar Pradesh, Allahabad on pre-payment. Fees of over rupees one hundred for Government Economizers shall be adjusted by book transfer and the fact should be endorsed on applications.