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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(d) in The Calcutta Improvement Act, 1911

(d)[ regulating the compassionate allowance and gratuities to officers and servants of the Board and families of deceased officers and servants] [Clauses (d), (e) and (f) inserted by W.B. Act 32 of 1955.];