Rajasthan High Court - Jodhpur
Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 25 January, 2019
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Civil Writ No. 6815/2017
Legal Aid And Awareness Committee, NLU, Jodhpur
----Petitioner
Versus
State And Anr.
----Respondent
For Petitioner(s) : Mr. Rajvendra Saraswat
For Respondent(s) : Mr. Manish Vyas, AAG
Mr. B.S.Sandhu
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA Order 25/01/2019 Learned Additional Advocate General submits that a reply to the counter affidavit filed on behalf of the petitioner on 23.10.18 shall be filed within three days.
List the matter on 4.2.19, as prayed. (DINESH MEHTA),J (SANGEET LODHA),J 34-RP/-
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