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Rajasthan High Court - Jodhpur

Legal Aid And Awareness Commt, Nlu, Jodh vs State And Anr on 25 January, 2019

Bench: Sangeet Lodha, Dinesh Mehta

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                       D.B. Civil Writ No. 6815/2017

                                   Legal Aid And Awareness Committee, NLU, Jodhpur
                                                                                          ----Petitioner
                                                                  Versus
                                   State And Anr.
                                                                                        ----Respondent


                                   For Petitioner(s)       :   Mr. Rajvendra Saraswat
                                   For Respondent(s)       :   Mr. Manish Vyas, AAG
                                                               Mr. B.S.Sandhu


                                              HON'BLE MR. JUSTICE SANGEET LODHA

HON'BLE MR. JUSTICE DINESH MEHTA Order 25/01/2019 Learned Additional Advocate General submits that a reply to the counter affidavit filed on behalf of the petitioner on 23.10.18 shall be filed within three days.

List the matter on 4.2.19, as prayed. (DINESH MEHTA),J (SANGEET LODHA),J 34-RP/-

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