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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(2) in Brainware University Act, 2015

(2)Any provident fund instituted by the University for the benefit of its teachers, officers, or employees shall be governed by the provisions of the Provident Funds Act, 1925, (19 of 1925) as if such fund were a Government Provident Fund and such provident fund may be maintained in a Government Treasury.