Rajasthan High Court - Jaipur
State Of Rajasthan vs Mitrasen S/O Sri Phool Chand, Jatav By ... on 2 August, 2021
Bench: Sabina, Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Special Appeal (Writ) No. 655/2019
In
S.B. Civil Writ Petition No. 4143/2002
State Of Rajasthan & anr.
----Appellants
Versus
Mitrasen S/o Sri Phool Chand
----Respondent
For Appellant(s) : Mr. Prakhar Gupta, Advocate on behalf of Mr. Vibhuti Bhushan Sharma, Additional Advocate General through video conferencing For Respondent(s) : Mr. Aashutosh Yadav, Advocate on behalf of Mr. Indresh Sharma, Advocate HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 02/08/2021 List again on 31.08.2021.
(CHANDRA KUMAR SONGARA),J (SABINA),J Satyendra/Payal/26 (Downloaded on 04/08/2021 at 09:51:00 PM) Powered by TCPDF (www.tcpdf.org)