Section 18 in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
18. Allowances of the members of Town Vending Committee.
- The allowances payable to the members of a Town Vending Committee, who do not hold any office of profit, shall be at the rate to be fixed by the concerned Commissioner/Chairperson/CEO of the Local Authority from time to time
