Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 249] [Entire Act] State of Assam - Subsection Section 249(6) in Instructions Relating to Liquor (6)The assistance of the police department should not be invoked in petty cases, or in case which can be equally well investigated by officers of the Excise Department.
