Section 7 in The Rajasthan State Cattle Fairs Act, 1963
7. Power to impose tolls and fees.
- The State Government may impose within the fair area during the fair period, the following levies in the prescribed manner, namely:-(i)tolls on vehicles entering such area for business purposes; and(ii)[ [XXX]] [Omitted vide Rajasthan Act No. 13 of 1968.]
