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Delhi High Court - Orders

Baptist Church Trust Association And ... vs Rev. Dinesh Das on 15 May, 2024

Author: Neena Bansal Krishna

Bench: Neena Bansal Krishna

                                    $~20
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(OS) 612/2018, I.A. 16263/2018, I.A. 3707/2019, I.A. 2617/2021
                                                BAPTIST CHURCH TRUST ASSOCIATION AND ANR.
                                                                                              ..... Plaintiffs
                                                             Through: Mr. Deeptakirti Verma, Advocate.

                                                                                      versus

                                                REV. DINESH DAS                                                                   ..... Defendant
                                                                                      Through:                Mr. Sanjiv Bahl, Mr. Sumit Ahuja,
                                                                                                              Advocates with defendant.

                                                CORAM:
                                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                                                      ORDER

% 15.05.2024

1. Vide Order dated 07.03.2024, the aforementioned Suit has been directed to be tried together.

2. The Record of Civil Suit bearing CS(OS) No. 3421/2018, has been received from Tis Hazari Court.

3. It be registered separately as a Suit.

CS(OS) No. 3421/2018

4. An application of the defendant under Order VII Rule 11 CPC is pending.

5. Be listed for arguments on the application under Order VII Rule 11 CPC on 04.10.2024.

6. The plaintiff has not been appearing in that Suit but learned counsel appearing today submits that he would take appropriate directions and if the This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/05/2024 at 23:00:32 reply is required to be filed would do so within four weeks. CS(OS) 612/2018

7. Be listed for arguments on the pending application on 04.10.2024.

NEENA BANSAL KRISHNA, J MAY 15, 2024/RS This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/05/2024 at 23:00:32