Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 15 in Kerala Irrigation and Water Conservation Act, 2003 15. Alignment of field channels. - The alignment of any field channel and technical specification thereof shall be the responsibility of the Government.
