Supreme Court - Daily Orders
Elmvale Holdings Limited vs High Court Of Judicature At Bombay on 5 March, 2019
Bench: Sanjay Kishan Kaul, Indira Banerjee
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IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
WRIT PETITION (Civil) No.175 of 2019
ELMVALE HOLDINGS LIMITED Petitioner(s)
VERSUS
HIGH COURT OF JUDICATURE AT
BOMBAY & ORS. Respondent(s)
O R D E R
1. On hearing learned counsel for the parties, we are not inclined to interfere with the discretion of the Chief Justice in respect of the matter in issue. However, we may note that in terms of the order passed on 27.11.2008, the learned Single Judge noticed that “the matter therefore needs to be reserved for orders”. This is preceded by the expression “the matter was fully argued and the same was placed for written submissions”. Thereafter, it is recorded that the written submissions were tendered on that date.
Signature Not Verified
2. It would be appropriate for the parties to Digitally signed by POOJA ARORA Date: 2019.03.07 16:45:20 IST Reason: again jointly make a request to the Chief Justice in this behalf who may consider it in conspectus of 2 the aforesaid at his discretion.
3. The writ petition is accordingly disposed of.
....................,J.
(SANJAY KISHAN KAUL) ....................,J.
(INDIRA BANERJEE)
NEW DELHI
MARCH 5, 2019
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ITEM NO.59 COURT NO.14 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.175 of 2019
ELMVALE HOLDINGS LIMITED Petitioner(s)
VERSUS
HIGH COURT OF JUDICATURE AT BOMBAY & ORS. Respondent(s)
Date : 05-03-2019 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MS. JUSTICE INDIRA BANERJEE For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Mr. P.S. Narasimha, Sr. Adv. Mr. Rajshekhar Rao, Adv.
Mr. Ritin Rai, Adv.
Mr. Mayank Pandey, AOR For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Mr. A.P. Mayee, Adv.
Mr. Chirag Jain, Adv.
UPON hearing the counsel the Court made the following O R D E R The writ petition is disposed of in terms of the signed order.
(POOJA ARORA) (ANITA RANI AHUJA)
COURT MASTER COURT MASTER
(Signed order is placed on the file)