Jharkhand High Court
Harikesh Mahto vs Union Of India Through Its Principal ... on 25 September, 2025
Author: Ananda Sen
Bench: Ananda Sen
2025:JHHC:30162
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (S) No. 5355 of 2025
-----
1. Harikesh Mahto, Aged about 28 years, Son of Dineshwar Mahto, Resident of
Village- Soso kalan, P.O- Gola, P.S. - Gola, District-Ramagrah, Jharkhand.
2.Abinash Pradhan, Aged about 30 years, Son of Bikash Chandra Pradhan,
Resident of Village-Manoharpur, P.O-Manoharpur, P.S. -Manoharpur, District-
West Singhbhum, Jharkhand.
3.Hemant Kumar Pathak, Aged about 27 years, Son of Birendra Kumar Pathak,
Resident of Village-Banpur Latehar, P.O-Latehar P.S. -Latehar, District-Latehar,
Jharkhand.
4.Chandan Kumar Roy, Aged about 29 years, Son of Dharm Narayan Roy,
Resident of Village-Chandraydih, P.O-Taranakho, P.S. -Dhanwar, District- Giridih,
Jharkhand.
5. Deepak Kumar, Aged about 27 years, Son of Lakshman Roy, Resident of
Village-Masnodih, P.O-Dhanwar, P.S. -Dhanwar, District- Giridih, Jharkhand.
6. Himanshu Ranjan, S/o Diwakar Kushwaha, R/o Village- Gola Nawa Bagicha,
P.O Gola, P.S. Gola, District Ramgarh, Jharkhand
7. Chandan Kumar, S/o Karu Rajak, R/o Village- Banpura, P.O.- Dondlo, P.S.
Bagodar, District- Giridih
8. Kshitiz Kumar, S/o Guru Prasad Mahto, R/o Village- Bodhdih Ranchi, P.O.
Amlesha, P.S. Tamar, District- Ranchi
9. Aman Kumar Roy, S/o Om Prakash Roy, R/o Village- Karmatanr, PO.
Mathurapur, P.S. Jasidih, Deoghar, Jharkhand
10.Rupesh Kumar Tripathy, S/o Abani Kanta Tripathy, R/o Gohal Danga, PO
Gohal Danga, P.S.- Shyamsundarpur, District- East Singhbum Jharkhand
11.Ojaswi Kumar, Aged about 28 years, Son of Sudhir Prasad, Resident of
Village- Balkudra, P.O- Balkudra, P.S.- Basal, District- Ramgarh, Jharkhand.
12. Rukmani Kumari, Aged about 30 years, Daughter of Harekrishna Singh
Munda, Resident of Village-Birdih, P.O- Haramlohar, P.S. -Tamar, District-Ranchi,
Jharkhand.
13.Yususf Jillani, Aged about 31 years, Son of Ghulam Jillani, Resident of
Village-Chitarpur, P.O-Chitarpur, P.S. -Rajrappa, District-Ramgarh, Jharkhand.
14.Mukesh Kumar Mahto, Aged about 26 years, Son of Kartik Mahto, Resident of
Village-Hesal, P.O-Hesal, P.S. -Angara, District-Ranchi, Jharkhand.
15. Pintu Kumar Saw, Aged about 34 years, Son of Sobha Saw, Resident of
Village-Chianpur, P.O-Maharajganj, P.S. Govindpur, District-Dhanbad,
Jharkhand.
16. Yamuna Rajwar, Aged about 38 years, Son of Bindu Rajwar, Resident of
Village-Gadi Tundi, P.O-Tundi, P.S. -Tundi, District-Dhanbad, Jharkhand.
17. Dharmendra Rajak, Aged about 35 years, Son of Dukhan Rajak, Resident of
Village-Rampur, P.O-Maharajganj, P.S. -Purvi Tundi, District-Dhanbad,
Jharkhand.
18.Kishor Kumar, Aged about 34 years, Son of Umesh Mahto, Resident of
Village-Kandtari, P.O- Sandh, P.S. -Barkagaon, District-Hazaribagh, Jharkhand.
19. Aparna Kumari, Aged about 33 years, Daughter of Basudeo Koeri, Resident
of Village-Barkisuria, P.O-Nawadih, P.S.-Markacho, District-Giridih, Jharkhand.
20. Jahangir Ansari, Aged about 32 years, Son of Kabir Ansari, Resident of
Village-Kusbilla, P.O-Bhadharia, P.S.-Rajabhitha, District-Godda, Jharkhand.
21. Arun Ram Verma, Aged about 41 years, Son of Ravi Ram Verma, Resident of
Village-Murgu, P.O. Ratu, P.S. Ratu, District-Ranchi, Jharkhand.
22. Ranjana Kumari, Aged about 35 years, Daughter Mohan Saw, Resident of
1
2025:JHHC:30162
Village-Jario, P.O. Kurun, P.S. -Rajrappa, District-Ramgarh, Jharkhand.
23. Somick Roy, Aged about 32 years, Son of Harakumar Roy, Resident of
Village-Manohartand Sindri, P.O. Sindri, P.S. -Sindri, District-Dhanbad,
Jharkhand.
24.Tapas Maji, Aged about 28 years, Son of Satya Kinkar Maji, Resident of
Village-Baragholjor, P.O-Bara Gholjore, P.S. -Nala, District-Jamtara, Jharkhand.
25.Krishnendu Tewary, Aged about 39 years, Son of Janardan Tewary, Resident
of Village-Pandra, P.O-Pandra, P.S. -Nirsa, District-Dhanbad, Jharkhand.
26.Alok Kumar, Aged about 28 years, Son of Binod Kumar Sahu, Resident of
Village-Kolomdega, P.O-Kolomdega, P.S. -Jaldega, District-Simdega, Jharkhand.
27.Bhudev Koiri, Aged about 31 years, Son of Hemant Koiri, Resident of Village-
Tentla, P.O-Tentla, P.S. -Sonahatu, District-Ranchi, Jharkhand.
28.Rajesh Kumar Munda, Aged about 32years, Son of Soma Munda, Resident of
Village-Gobaidih, P.O-Edalhatu, P.S. Bundu, District-Ranchi, Jharkhand.
29.Jyoti Prasad, Aged about 27 years, Daughter of Surendra Nath Mahto,
Resident of Village- Doamandih, P.O- Rahe, P.S. Sonahatu, District-Ranchi,
Jharkhand.
30.Pankaj Kumar Ghosh, Aged about 31 years, Son of Chittaranjann Ghosh,
Resident of Village-Barachangru, P.O.-Barachangru, P.S. -Silli, District-Ranchi,
Jharkhand.
31. Sunil Prajapati, Aged about 32 years, Son of Sitaram Prajapati, Resident of
Village-Choukhara, P.O.-Baluri, P.S. -Hunterganj, District-Chatra, Jharkhand.
32.Subhash Kumar Verma, Aged about 26 years, Son of Chetlal Prasad Verma,
Resident of Village-Kodaiya, P.O-Dwarpahri, P.S. -Giridih, District-Giridih,
Jharkhand.
33.Bhupal Singh, Aged about 36 years, Son of Gopal Singh, Resident of Village-
Barkitoli, P.O-Nathpur, P.S. -Palkot, District-Gumla, Jharkhand.
34.Neha Satyarthi, Aged about 32 years, Daughter of Late Deepak Kumar Saw,
Resident of Village-Samshan Road Sarvoday Nagar Chiragora Hirapur, P.O-
Dhanbad, P.S. -Dhanbad, District-Dhanbad, Jharkhand.
35.Pratap Kumar, Aged about 33 years, Son of Mahesh Ohdar Resident of
Village-Dulmi, P.O. -Harhad Kander, P.S. -Rajrappa, District-Ramgarh,
Jharkhand.
36. Chanchala Kumari, Aged about 30 years, Daughter of Manoj Kumar,
Resident of Village-Murram Bari, P.O- Gosa, P.S. Ramgarh, District-Ramgarh,
Jharkhand.
37. Durga Prasad Mahto, Aged about 31 years, Son of Bhagirath Mahto,
Resident of Village-Badalu, P.O. - P.O. Ogra, P.S. - Silli, District-Ranchi,
Jharkhand.
38.Birbal Mahto, Aged about 29 years, Son of Bigan Mahto, Resident of Village-
Dulmi, P.O-Harhadkander, P.S. -Rajrappa, District-Ramgarh, Jharkhand.
39.Parmeshwar Kumar Das, Aged about 36 years, Son of Ganesh Ravidas,
Resident of Village-Barkachumba, P.O-Barkachumba, P.S.-Giddi, District-
Ramgarh, Jharkhand.
40. Mahesh Bhagat, Aged about 29 years, Son of Anil Bhagat, Resident of
Village-Bhusar, P.O-Bagru, P.S. -Bagru, District-Lohardaga, Jharkhand.
41. Himanshu Kumar, Aged about 25 years, Son of Parsu Ram Mahto, Resident
of Village-Situ, P.O-Situ, P.S. Ichagarh, District-Saraikela Kharsawan, Jharkhand.
42. Nitesh Mehta, Aged about 25 years, Son of Shankar Prasad Mehta, Resident
of Village-Gunja, P.O-Ichak, P.S. Ichak, District-Hazaribagh, Jharkhand.
43. Sandeep Kumar, Aged about 27 years, Son of Chandradhari Mehta, Resident
of Village-Churchu Sadar, P.O-Ichak, P.S. Sadar, District-Hazaribagh, Jharkhand.
2
2025:JHHC:30162
44. Kapildeo Pandey, Aged about 30 years, Son of Prabodh Pandey, Resident of
Village- Gaira, P.O-, P.S. Barkatha, District-Hazaribagh, Jharkhand.
45.Sudhir Prasad Verma, Aged about 28years, Son of Baldeo Mahto, Resident of
Village-Nawagarh, P.O-Nawagarh Chatti, P.S. Dhanwar, District-Giridih,
Jharkhand.
46.Roushan Kumar Pandey, Aged about 25 years, Son of Prabodh Pandey,
Resident of Village-Gaira, P.O-Chuglamo, P.S. Brakatha, District-Hazaribagh,
Jharkhand.
47. Sikendra Mehta, Aged about 27 years, Son of Narayn Prasad Mehta,
Resident of Village-Donaikala, P.O-Kutipisi, P.S. -Padma, District-Hazaribagh,
Jharkhand.
48. Deodutta Kumar, Aged about 31 years, Son of Shaligram Mahto, Resident of
Village-Khetko, P.O-Khetko, P.S. -Bagodar, District-Giridih, Jharkhand
49.Himanshu Kumar, Aged about 31 years, Son of Vijay Kumar Gupta, Resident
of Village-Khetko, P.O- Khetko, P.S. -Bagodar , District-Giridih, Jharkhand.
50. Pravin Kumar, Aged about 31 years, Son of Prakash Narayan Mehta,
Resident of Village-Barkakhurd, P.O-Ratanpur, P.S. -Ichak, District-Hazaribagh,
Jharkhand.
51.Aniket Kumar, Aged about 27 years, Son of Kauleshwar Sao, Resident of
Village-Kadma, P.O-Kadma, P.S. -Katkamdag District-Hazaribagh, Jharkhand.
52.Deepak Kerketta, Aged about 32 years, Son of Kanuit Kerketta, Resident of
Village-Khukhradih, P.O-Gutwa Joakri, P.S. -Ghagra District-Gumla, Jharkhand.
53.Kapildeo Mahato, Aged about 30 years, Son of Gangadhar Mahato, Resident
of Village-Sonabad, P.O-Ghatiyali, P.S. Pindrajora, District-Bokaro, Jharkhand.
54.Arvind Sharma, Aged about 28 years, Son of Dhiren Sharma, Resident of
Village-Harilagora, P.O-Dudhigajar, P.S. -Chas, District-Bokaro, Jharkhand.
55.Md.Manzoor Elahi, Aged about 36 years, Son of Md.Zafar Hussain, Resident
of Village-Lakhna, P.O-Madhupur, P.S. -Madhupur, District-Deoghar, Jharkhand.
56.Radha Kumari, Aged about 30 years, Daughter of Dilip Prasad, Resident of
Village-Sukarigarha, P.O-Larikalan, P.S. -Rajrappa , District-Ramgarh,
Jharkhand.
57. Giridhari Patar, Aged about 26 years, Son of Krishna Pada Patar , Resident
of Village-Manjgariya, P.O-Khajuri, P.S.- Kundahit, District-Jamatra, Jharkhand.
58. Kumari Pramila Bala Saw, Aged about 39 years, Wife of Gyaneshwar Prasad,
Resident of Village-Hethbarga, P.O-Barlanga, P.S. -Barlanga, District-Ramagarh,
Jharkhand.
59. Anirudh Kumar Singh, Aged about 38 years, Son of Anant Singh, Resident of
Village-Purnanagar, P.O-Rahe, P.S.-Sonhahatu, District-Ranchi, Jharkhand.
60.Rajkishore Mahto, Aged about 47 years, Son of Jagdish Mahto, Resident of
Village-Kusiyara, P.O-Balkudra District-Ramgarh, Jharkhand. P.S.-Patratu
61. Sanjay Puran, Aged about 36 years, Son of Binampuran, Resident of Village-
Rargaon, P.O-Rargaon, P.S. -Tamar, District-Ranchi, Jharkhand.
62.Vivek Ranjan, Aged about 26 years, Son of Yogeshwar Mahto, Resident of
Village-Daradag, P.O-Chakla Ormanjhi, P.S. Ormanjhi, District-Ranchi,
Jharkhand.
63. Manju Kumari, Aged about 27 years, Daughter of Mukhlal Munda, Resident
of Village-Pochra, P.O- Barkakana, P.S. Patratu, District-Ramgarh, Jharkhand.
64. Balaram Singh Munda, Aged about 33 years, Son of Janardan Singh Munda,
Resident of Village-Bora, P.O-Chipri, P.S. Ichagarh, District-Saraikela
Kharsawan, Jharkhand.
65. Vivek Kumar Sahu, Aged about 30 years, Son of Bhagwan Prasad Resident
of Village-Saunda Basti, P.O-Saunda, P.S. -Patratu, District-Ramgarh,
3
2025:JHHC:30162
Jharkhand.
66.Rina Devi, Aged about 44 years, Wife of Dilip Kumar Mishra, Resident of
Village-Pungi, P.O-Karkara, P.S. -Mandar, District-Ranchi, Jharkhand.
67.Manohar Ram Tiwari, Aged about 42 years, Son of Santram Tiwari, Resident
of Village-Edchoro, P.O-Barsa, P.S. -Nagri, District-Ranchi, Jharkhand.
68.Anupam Hassa, Aged about 31 years, Son of Karma Hassa, Resident of
Village-Simbhukel, P.O-Anigara, P.S. Khunti District-Khunti, Jharkhand.
69.Nitish Kumar Mahto, Aged about 33 years, Son of Ram Briksha Mahto,
Resident of Village-Koncho, P.O-Tutki Nawadih, P.S. Silli, District-Ranchi,
Jharkhand.
70.Shaligram Mahto, Aged about 31 years, Son of Gangadhar Mahto, Resident
of Village-Sonabad, P.O-Ghatiyali, P.S. -Pndrajora, District-Bokaro, Jharkhand.
71. Jitendra Mahato, Aged about 29 years, Son of Sadhu Lal Mahato Resident of
Village-Jitpur, P.O-Gomoh, P.S. -Gomo, District-Dhanbad, Jharkhand.
72. Kavita Kumari, Aged about 38 years, Wife of Kashinath Das Resident of
Village-Bhalurungi, P.O-Bhalurungu, P.S. -Sonua District-West Singhbhum,
Jharkhand.
73.Sushma Kumari, Aged about 29 years, Daughter of Anand Ram Mahto,
Resident of Village-Kombo Jaradih, P.O-Ambajharia P.S. -Angara, District-
Ranchi, Jharkhand.
74.Babendra Minj, Aged about 30 years, Son of Vijaynath Oraon, Resident of
Village-Kurkutta, P.O-Telari, P.S. -Chhattarpur District-Palamau, Jharkhand.
75.Sushma Lakra, Aged about 31 years, Daughter of Naresh Lakra, Resident of
Village-P.O.khariya, P.O-Nawajaipur, P.S. Nawajaipur, District-Palamu,
Jharkhand.
76.Pawan Kumar, Aged about 30 years, Son of Kedar Karmali, Resident of
Village-Tirla, P.O-Soso Kalan, P.S. -Gola, District-Ramgarh, Jharkhand.
77.Pintu Kumar Singh, Aged about 37 years, Son of Dhanu Singh Resident of
Village-Barkitand Jhunjhko, P.O-Chalkari, P.S. Petarwar, District-Bokaro,
Jharkhand.
78.Ajay Karmali, Aged about 42 years, Son of Late Tiju Karmali, Resident of
Village-Hethbarga, P.O-Barlanga, P.S. -Barlanga, District-Ramgarh, Jharkhand.
79. Chanchala Bhakat, Aged about 44 years, Daughter of Bishwa Nath Bhakat,
Resident of Village-Kalapathar, P.O-Asanbani, P.S.-Jadugora, District-East
Singhbhum, Jharkhand.
80. Priyanka Bharti, Aged about 25 years, Daughter of Bhawesh Chandra Jha,
Resident of Village-Satyanagar, P.O-Godda, P.S.-Godda, District-Godda,
Jharkhand.
81. Manoj Kumar Mandal, Aged about 29 years, Son of Chakradharmandal,
Resident of Village-Domandih, P.O-Silli, P.S.Silli, District-Ranchi, Jharkhand.
82. Neetu Kumari, Aged about 37 years, Wife of Alok Kumar Resident of Village-
Kumdang Khord, P.O-Nawadih, P.S. Simariya, District-Chatra, Jharkhand.
83. Atiya Darakshan, Aged about 26 years, Daughter of Jameel Ahmed, Resident
of Village-Idrish Colony, P.O-Ranchi, P.S.-Ranchi, District-Ranchi, Jharkhand.
84.Sangam Prajapati, Aged about 31 years, Son of Manoj Prajapati, Resident of
Village-Kumhartoli Parnala, P.O-Hazaribagh, P.S. -Sadar, District-Hazaribagh,
Jharkhand.
85.Md.Zulkarnain, Aged about 28 years, Son of Md. Ajmat Ansari, Resident of
Village-Arabhusai, P.O-Sultana-, P.S. -Katkamdag, District-Hazaribagh,
Jharkhand.
86. Chiranjeet Guru, Aged about 27 years, Son of Harendranath Guru, Resident
of Village-Kali Mandir Daldali, P.O-Daldali, P.S.-Daldali, District-Dhanbad,
4
2025:JHHC:30162
Jharkhand.
87. Asha Kumari, Aged about 30 years, Daughter of Lalit Oraon, Resident of
Village-Kaspur, P.O-Bhandra, P.S.-Bhandra District-Lohardaga, Jharkhand.
88. Bijendra Prasad, Aged about 31 years, Son of Subhash Prasad, Resident of
Village-Patwatola, P.O-Petarwar, P.S. -Petarwar, District-Bokaro, Jharkhand.
89.Sanjay Kumar Tanti, Aged about 34 years, Son of Shatrughan Prasad,
Resident of Village-Bundu, P.O-Petarwar, P.S. Petarwar, District-Bokaro,
Jharkhand.
90.Kalika Ekka, Aged about 24 years, Daughter of Sunil Oraon, Resident of
Village-Hudu, P.O-Gitilgarh, P.S. Kairo, District-Lohardaga, Jharkhand.
91.Kanaklata Ekka, Aged about 27 years, Daughter of Sunil Oraon, Resident of
Village-Hudu, P.O-Gitilgarh, P.S.-kairo, District-Lohardaga, Jharkhand.
92.Sadia Najib, Aged about 26 years, Daughter of Md. Najibullah, Resident of
Village-Kalisthan Road, P.O-Ranchi, P.S. -Ranchi, District-Ranchi, Jharkhand.
93. Pratima Kumari, Aged about 30 years, Daughter of Kunj Bihari Mahto,
Resident of Village-Near Hari Mandir Jhabri, P.O-Jhabri , P.S.-Silli, District-
Ranchi, Jharkhand.
94.Gautam Mahto, Aged about 23 years, Son of Arjun Mahto Resident of Village-
Patrahatu, P.O-Ghaghra, P.S.-Ghaghra, District-Ranchi, Jharkhand.
95.Sumesh Munda, Aged about 33 years, Son of Sukesh Munda Resident of
Village-Aral Nawadih, P.O-Bada Changru, P.S. -Silli District-Ranchi, Jharkhand.
96.Ratiya Oraon, Aged about 31 years, Son of Baneshwar Oraon, Resident of
Village-Chotchorgain, P.O-Hisri, P.S. -Kisko District-Lohardaga, Jharkhand.
97.Kanchan Kujur, Aged about 35 years, Daughter of Alfred Kujur, Resident of
Village-Nawagai, P.O-Putrungi, P.S. -Dumri District-Gumla, Jharkhand.
98.Anupa Bhengra, Aged about 35 years, Daughter of Oscar Bhengra, Resident
of Village-Konkeya, P.O-Tirla, P.S. -Torpa, District-Khunti, Jharkhand.
99. Tarani Sen Mahato, Aged about 27 years, Son of Hikim Chandra Mahato,
Resident of Village-Musribera, P.O-Chandil, P.S.-Chandil, District-Seraikela
Kharsawan, Jharkhand.
100. Swati Priya, Aged about 27 years, Daughter of Ajay Kumar, Resident of
Village-Bonga, P.O-Bariyath, P.S. -Ichak, District-Hazaribagh, Jharkhand.
101. Kanchan Minj, Aged about 30 years, Daughter of Edward Minj, Resident of
Village-Jairagi Pakritoli, P.O-Rajawal, P.S.-Dumri, District-Gumla, Jharkhand.
102. Amit Kumar Bhagat, Aged about 35 years, Son of Janak Prasad Bhagat,
Resident of Village-Chando, P.O-Chando, P.S.-Petarwar, District-Bokaro,
Jharkhand.
103. Nupur Kindo, Aged about 26 years, Daughter of Peter Kindo, Resident of
Village-Karaunda Bera, P.O-Palkot, P.S.-Palkot, District-Gumla, Jharkhand.
104. Alpna Joshi Dahanga, Aged about 35 years, Daughter of Joseph Dahanga,
Resident of Village-Kishunpur, P.O-Rania, P.S.-Khunti, District-Khunti,
Jharkhand.
105. Vikas Tirkey, Aged about 31 years, Son of Tarsius Tirkey, Resident of
Village-Rampur, P.O-Chainpur, P.S.-Chainpur, District-Gumla, Jharkhand.
106. Rahul Kumar, Aged about 29 years, Son of Sanjay Kumar, Resident of
Village-Gola, P.O-Gola, P.S.-Gola, District-Ramgarah, Jharkhand.
107. 107. Mohit Kapoor, Aged about 28 years, Son of Manoj Kapoor, Resident of
Village-Peterwar, P.O-Peterwar, P.S.-Peterwar, District-Bokaro, Jharkhand.
108. Rupa Kumari, Aged about 23 years, Daughter of Basudeo Pandit, Resident
of Village-Khutta, P.O-Bandkharo, P.S.-Suriya, District-Giridih, Jharkhand.
109. Preeti Kumari, Aged about 30 years, Daughter of Govind Prasad Mehta,
Resident of Village-Chanda, P.O-Ichak, P.S.-Ichak, District-Hazaribagh,
5
2025:JHHC:30162
Jharkhand.
110. Kiran Kumari, Aged about 29 years, Daughter of Basudev Mehta, Resident
of Village-Tilir, P.O-Jihu, P.S.-Padma, District-Hazaribagh, Jharkhand.
111. Santosh Kumar, Aged about 33 years, Son of Basudeo Prasad Mehta,
Resident of Village-Karma, P.O-Gihu, P.S.-Padma District-Hazaribagh,
Jharkhand.
112. Pawan Kumar, Aged about 24 years, Son of Prem Turi, Resident of Village-
Huduwa, P.O-Chepakala, P.S.-Barkagaon, District-Hazaribagh, Jharkhand.
113. Chandan Kumar, Aged about 25 years, Son of Vijay Prasad Mehta,
Resident of Village-Gunja, P.O-Ichak, P.S.-Ichak, District-Hazaribagh, Jharkhand.
114. 114. Nakul Kumar, Aged about 28 years, Son of Laldhari Prasad Mehta,
Resident of Village-Nagwan, P.O-Bariyath, P.S.-Sadar, District-Hazaribagh,
Jharkhand.
115. Anuj Kumar Anand, Aged about 26 years, Son of Ghaman Prajapati,
Resident of Village-Jawanpur, P.O-Dadpur, P.S.-Chouparan, District-Hazaribagh,
Jharkhand.
116. Vikash Kumar Verma, Aged about 31 years, Son of Mahadeo Mahto,
Resident of Village-Chachghara, P.O-Jeruwadih, P.S.-Jamua, District-Giridih,
Jharkhand.
117. Rajesh Yadav, Aged about 32 years, Son of Dharam Mahto, Resident of
Village-Lengura District-Giridih, Jharkhand. P.O-Orkhar, P.S.-Dhanwar
118. Anupam Paul, Aged about 26 years, Son of Sachida Nanda Paul, Resident
of Village- Chhota Puruliya, P.O- Chhota Puruliya, P.S.-Barsole, District- East
Singhbhum, Jharkhand.
119. Deepti rani, Aged about 26 years, Daughter of Samir Kumar Bhakat,
Resident of Village- Gopalpur, P.O- Asanboni, P.S. Jadugoda, District- East
Singhbhum, Jharkhand.
120. Jyoti Kumari Mahato, Aged about 33 years, Wife of Mrinmoy Kumar
Mahato, Resident of Village- Bangurda, P.O- Bangurda, P.S.- Kamalpur, District-
East Singhbhum, Jharkhand.
121. Nikita Suman, Aged about 36 years, Daughter of Balkeshwar Ram,
Resident of Village- soni devi road palmerganj, P.O-Lohardaga, P.S.- Lohardaga,
District- Lohardaga, Jharkhand.
121. Somen Dey, Aged about 38 years, Son of Tarak Dey, Resident of Village-
h.no. -52 dimna basti sadhu colony near shiv mandir path mango, P.O-MGM,
P.S.- Olidih, District- East Singhbhum, Jharkhand.
123. Anupam Kumar Kuila, Aged about 34 years, Son of Dilip Kumar Kuila,
Resident of Village Malkunda, P.O- Darkhuli, P.S.-Barsole, District- East
Singhbhum, Jharkhand.
124. Karuna Murmu, Aged about 26 years, Daughter of Bhutar Murmu, Resident
of Village- Chhota Bandua, P.O- Gitilata, P.S.-Potka, District- East Singhbhum,
Jharkhand.
125. Devbrat Mahato, Aged about 25 years, Son of NAKUL Chandra Mahato,
Resident of Village- Anda, P.O- Muru, P.S. Nimdih, District- Seraikela Kharsawan,
Jharkhand.
126.Shiv Shankar Mahato, Aged about 33 years, Son of Jageshwar Mahato,
Resident of Village- Jhimiri, P.O- Muru, P.S.- Nimdih District- Seraikela
Kharsawan, Jharkhand.
127.Sanat Nayak, Aged about 30 years, Son of Sudhanshu Shekhar Nayak,
Resident of Village Pitapur, P.O- Baharagora, P.S.-Baharagora, District- East
Singhbhum, Jharkhand.
128. Sourabh Mahato, Aged about 30 years, Son of Santosh Kumar Mahato,
6
2025:JHHC:30162
Resident of Village Pipla, P.O- pipla, P.S. M.GM. Mango, District- East
Singhbhum, Jharkhand.
129. Akshay Kumar Nahato, Aged about 35 years, Son of Santosh Mahato,
Resident of Village- Madhabpur, P.O- Madhabpur, P.S.-Boram, District- East
Singhbhum, Jharkhand.
130. Punita, Aged about 44 years, Wife of Ashok kumar Pandey, Resident of
Village- Bara Gamharia, P.O- Gamharia, P.S.-Adityapur, District-Saraikela
Kharsawan, Jharkhand.
131. Taraknath, Aged about 33 years, Son of Tushar Kumar, Resident of Village-
Babupara, P.O- Godda, P.S.- Godda Nagar, District-Godda, Jharkhand.
132. Baby Murmu, Aged about 36 years, Daughter of Dukhi Ram Murmu,
Resident of Village- Birsanagar zone 2A, P.O-Birsanagar, P.S.- Birsanagar,
District-East Singhbhum, Jharkhand.
133. Jharna Mandal, Aged about 34 years, Daughter of Shishir Mandal, Resident
of Village- Haldi, Pokhar, P.O- Haldi Pokhar, P.S.- Kowali, District- East
Singhbhum, Jharkhand.
134. Uttam Kumar Mandal, Aged about 42 years, Son of Lalit Mohan Mandal,
Resident of Village- Pichhli, P.O- Sankarda, P.S.- Potka, District- East
Singhbhum, Jharkhand.
135. Kali Charan Hansda, Aged about 33 years, Son of Manindra Nath Hansda,
Resident of Village- Jorshol, P.O- Nutangarh, P.S.-Dhalbhumgarh, District- East
Singhbhum, Jharkhand.
136. Pralay Mandal, Aged about 28 years, Son of Jay Bijay Mandal, Resident of
Village- Burudih, P.O- Sangram, P.S.- Potka, District-East Singhbhum,
Jharkhand.
137. Gulshan Lohar, Aged about 37 years, Son of Sudhir Lohar, Resident of
Village-Baranga, P.O- Urkia, P.S.-Manoharpur, District- West Singhbhum,
Jharkhand.
138. Harihar Mahato, Aged about 33 years, Son of Budheshwar Mahato,
Resident of Village- Bhalukapahari, P.O- Amlagura, P.S.- Chakulia, District- East
Singhbhum, Jharkhand.
139. Amal Paramanik, Aged about 32 years, Son of Sadhu Charan Paramanik,
Resident of Village- Tilamura, P.O- Asanbani, P.S.-Jadugoda, District- East
Singhbhum, Jharkhand.
140. Minati Bera, Aged about 36 years, Daughter of Shyama Pada Bera,
Resident of Village- Gourpara Chakulia, P.O- Chakulia, P.S.- Chakulia, District-
East Singhbhum, Jharkhand.
141. Shailendra Kumar Bhakat, Aged about 39 years, Son of Nagendra Nath
Bhakat, Resident of Village- Shankarda, P.O-Shankarda, P.S. Potka-, District -
East Singhbhum, Jharkhand.
142. Adwaita Sanda, Aged about 30 years, Son of Shib Shankar Sanda,
Resident of Village Chota Parulia, P.O- Chota Parulia, P.S.-Barsole, District -
East Singhbhum, Jharkhand.
143. Dharam Chandra Lohar, Aged about 33 years, Son of Ramesh Lohar,
Resident of Village- Purana Manoharpur, P.O-Manoharpur, P.S. Manoharpur,
District- West Singhbhum, Jharkhand.
144. Sandip Senapati, Aged about 32 years, Son of Durga Pada Senapati,
Resident of Village- Banshidharpur, P.O-Jaypura, P.S.-Barsole, District - East
Singhbhum, Jharkhand.
145. Gaurab Kumar Paul, Aged about 24 years, Son of Sudhamay Paul,
Resident of Village- Jaypura, P.O- Jaypura, P.S.- Barsole, District- East
7
2025:JHHC:30162
Singhbhum, Jharkhand.
146. Deepa Parit, Aged about 33 years, Daughter of Narendra Nath Parit,
Resident of Village- Jamdih, P.O- Tilla, P.S.- Nimdih, District- Saraikela
Kharsawan, Jharkhand.
147. Lalita Kumari, Aged about 33 years, Daughter of Bandhan Singh, Resident
of Village- Largari, P.O.- Heth Pochra, P.S.- Latehar, District-Latehar, Jharkhand.
148. Priyanka Philipa Hansdak, Aged about 30 years, Daughter of Joseph
Hansdak, Resident of Village- Khaira, P.O- Sripur Bazar, P.S.- Mirzachowki,
District- Sahebganj, Jharkhand.
149. Swarup Kumar Mahato, Aged about 26 years, Son of Ramesh Chandra
Mahato, Resident of Village- Raghunathpur, P.O- Situ, P.S.- Ichagarh, District-
Saraikela Kharsawan, Jharkhand.
150. Amit Kumar Saw, Aged about 30 years, Son of Binod Kumar Saw, Resident
of Village- Khunti, P.O- Khunti, P.S.- Chowka, District-Saraikela Kharsawan,
Jharkhand.
151. Tapan Mahato, Aged about 29 years, Son of Aditya Mahato, Resident of
Village- Anda, P.O- Muru, P.S. Nimdih, District Saraikela Kharsawan, Jharkhand.
152. Tultuk Giri, Aged about 33 years, Daughter of Manoranjan Giri, Resident of
Village- Hariniya, P.O- Mural, P.S.-Shyamsundarpur, District - East Singhbhum,
Jharkhand.
153. Tapati Mahato, Aged about 41 years, Wife of Hriday Ranjan Mahato,
Resident of Village- Choga, P.O- Soro, P.S.- Ichagarh, District - Seraikela
Kharsawan, Jharkhand.
154. Damu Bera, Aged about 25 years, Son of Laxmi Kant Bera, Resident of
Village- Salbani, P.O- Barakhurshi, P.S.- Galudih, District - East Singhbhum,
Jharkhand.
155. Makul Raul, Aged about 27 years, Son of Nalini Kanta Raul, Resident of
Village Karuakata, P.O- Rawtara, P.S.-Dhalbhumgarh, District - East Singhbhum,
Jharkhand.
156. Chandana Mahato, Aged about 29 years, Daughter of Ram Mohan Mahato,
Resident of Village- Gunda, P.O- Sima Gunda, P.S.- Nimdih, District - Seraikela
Kharsawan, Jharkhand.
157. Biren Kumbhakar, Aged about 32 years, Son of Krishna Kumbhakar,
Resident of Village- Jorsa, P.O-Jorsa, P.S.- Patamda, District - East Singhbhum,
Jharkhand.
158. Gouri Nath Singh, Aged about 28 years, Son of Dilip Singh, Resident of
Village- Kumarda, P.O- Kashmar, P.S. Kamalpur, District - East Singhbhum,
Jharkhand.
159. Lalita Bhagat, Aged about 38 years, Wife of Rajib Kumbhakar, Resident of
Village- Goalkata, P.O- Kashmar, P.S.- Kamalpur, District - East Singhbhum,
Jharkhand.
160. Tapan Gorai, Aged about 28 years, Son of Anil Gorai, Resident of Village-
Rasiknagar, P.O- Rasiknagar, P.S.- Boram, District-East Singhbhum, Jharkhand.
161. Tapas Kumar Dutta, Aged about 34 years, Son of Aditya Prasad Dutta,
Resident of Village Macha, P.O- Birra, P.S.- Patamda, District - East Singhbhum,
Jharkhand.
162. Himanshu kumbhakar, Aged about 25 years, Son of Manohar Kumbhakar,
Resident of Village-Jorsa, P.O-Jorsa, P.S.- Patamda, District - East Singhbhum,
Jharkhand.
163. Binay Kumar Gorai, Aged about 28 years, Son of Subhash Chandra Gorai,
Resident of Village Bara Bangurda, P.O-Bangurda, P.S.- Kamalpur, District - East
Singhbhum, Jharkhand.
8
2025:JHHC:30162
164. Sukesh Kumar Mahato, Aged about 41 years, Son of Phanindra Nath
Mahato, Resident of Village- Gengara, P.O- Bangurda, P.S.-Kamalpur, District -
East Singhbhum, Jharkhand.
165. Monoj Kumar Kasto, Aged about 34 years, Son of Shambhu Sekhar Kasto,
Resident of Village- Pithapura, P.O- Baharagora, P.S.- Baharagora, District - East
Singhbhum, Jharkhand.
166. Rebati Rani Dhara, Aged about 34 years, Wife of Samir Kumar Ghosh,
Resident of Village Balijuri, P.O- Balijuri, P.S.-Gurabanda, District - East
Singhbhum, Jharkhand.
167. Shrabani Jana, Aged about 29 years, Wife of Monoj Kumar Kasto, Resident
of Village Pithapur, P.O- Baharagora, P.S.-Baharagora, District - East
Singhbhum, Jharkhand.
168. Ganesh Chandra Ghosh, Aged about 32 years, Son of Narayan Chandra
Ghosh, Resident of Village- Tarachatia, P.O- Sagjuria, P.S.- Nala, District -
Jamtara, Jharkhand.
169. Dipen Kumar Paul, Aged about 34 years, Son of Parmeshwar Paul,
Resident of Village Karaduba, P.O- karaduba, P.S.-Ghatsila, District - East
Singhbhum, Jharkhand.
170. Dhananjay Murmu, Aged about 33 years, Son of Bosen Murmu, Resident of
Village- Badia, P.O- Badia, P.S.- Musabani, District -East Singhbhum, Jharkhand.
171. Mrinal Mahato, Aged about 30 years, Son of Bharat Chandra Mahato,
Resident of Village Pipla, P.O- Pipla, P.S.- M.G.M. Mango, District - East
Singhbhum, Jharkhand.
172. Jayshree Mahato, Aged about 29 years, Wife of Bablu, Resident of Village-
Hatnada, P.O-Dugni, P.S.-Saraikela, District Saraikela Kharsawan, Jharkhand.
173. Ashim Pattnayak, Aged about 39 years, Son of Shashdhar Pattnayak,
Resident of Village-Dugni, P.O-Dugni, P.S.-Saraikela District -Saraikela
Kharsawan, Jharkhand.
174. Shashankh Mandal, Aged about 30 years, Son of Priya Nath Mandal,
Resident of Village-Pathra, P.O-Gandanata, P.S.-Borshole, District-East
Singhbhum, Jharkhand.
175. Patit Pawan Gope, Aged about 31 years, Son of Sudhir Kumar Gope,
Resident of Village-Serengdih, P.O-Botgora, P.S.-Potka, District-East
Singhbhum, Jharkhand.
176. Uma Mahato, Aged about 28 years, Daughter of Prakash Chandra Mahato,
Resident of Village-Chakradharpur, P.O-Rajnagar P.S.-Rajnagar, District-
Saraikela Kharsawan, Jharkhand.
177. Sugita Kisku, Aged about 33 years, Daughter of Sanatan Kisku, Resident of
Village-Shaldaha, P.O-Manusmuria, P.S.-Barsole District -East Singhbhum,
Jharkhand.
178. Binita Kumari, Aged about 37 years, Wife of Manoj Kumar Gope, Resident
of Village-Pendargariya, P.O-Katbhari, P.S.-Manjhari, District-West Singhbhum,
Jharkhand.
179. Amit Kumar Das, Aged about 32 years, Son of Bhudeo Das, Resident of
Village-Sarasani, P.O-Madhopur, P.S.-Jasidih, District-Deoghar, Jharkhand.
180. Shreekant Pradhan, Aged about 36 years, Son of Jawahar Pradhan,
Resident of Village-Sonua, P.O-Sonua, P.S.-Sonua District-West Singhbhum,
Jharkhand.
181. Tapan Mahato, Aged about 27 years, Son of Ghanshyam Mahato, Resident
of Village-Idalbera, P.O-Bhilia Pahari, P.S.-MGM Mango, District-East
Singhbhum, Jharkhand.
182. Suman Paira, Aged about 25 years, Son of Ashok Kumar Paira Resident of
9
2025:JHHC:30162
Village-Kokmara, P.O-Matihana, P.S.-Baharagora, District-East Singhbhum,
Jharkhand.
183. Bishwajit Mahapatra, Aged about 24 years, Son of Buddheshwar
Mahapatra, Resident of Village-Bahgrachura, P.O-Kesharda P.S.-Baharagora,
District-East Singhbhum, Jharkhand.
184. Rika Mahato, Aged about 23 years, Daughter of Gour Chandra Mahato,
Resident of Village-Bandiram, P.O-Kharsawan, P.S.-Kharsawan, District-
Saraikela Kharsawan, Jharkhand.
185. Indu Mundri, Aged about 25 years, Daughter of Birendra Mundri, Resident
of Village-Murumbura, P.O-Bandgaon, P.S.-Bandgaon, District - West
Singhbhum, Jharkhand.
186. Ritu Raj Sawaiyan, Aged about 23 years, Daughter of Bir Singh Sawaiyan,
Resident of Village-Tilaijari, P.O-Kheria Tangar, P.S.-Manjhari, District-West
Singhbhum, Jharkhand.
187. Mamata Pradhan, Aged about 40 years, Daughter of Suresh Pradhan,
Resident of Village-Sanipadampur, P.O- Tunia, P.S.-Chakradharpur, District-West
Singhbhum, Jharkhand.
188. Biswamber Sharma, Aged about 31 years, Son of Sagar Mal Sharma,
Resident of Village-Chakradharpur, P.S.-Chakradharpur, District- West
Singhbhum, Jharkhand
189. Aman Sawaiyan, Aged about 29 years, Son of Birsingh Sawaiyan, Resident
of Village- Tilaijari, P.O- Kheriatangar, P.S.- Manjhari, District-West Singhbhum,
Jharkhand.
190. Jayshree Pradhan, Aged about 26 years, Daughter of Adhir Kumar
Pradhan, Resident of Village- Asantalia, P.O- Sonua, P.S.-Sonua, District - West
Singhbhum, Jharkhand.
191. Priyanka Biruly, Aged about 35 years, Daughter of Chakradhar Biruly,
Resident of Village Chitimiti, P.O- Chitimiti, P.S.-Manjhari, District - West
Singhbhum, Jharkhand.
192. Deep Narayan Pradhan, Aged about 26 years, Son of Brahmanand
Pradhan, Resident of Village Dalaikela, P.O-Tunia, P.S.- Goelkera, District - West
Singhbhum, Jharkhand.
193. Anup Kumar Pradhan, Aged about 26 years, Son of Goutam Pradhan,
Resident of Village- Bhalurungi, P.O- Bhalurungi, P.S. -Sonua, District - West
Singhbhum, Jharkhand.
194. Devyani Kumari, Aged about 30 years, Daughter of Lakhiram Gope,
Resident of Village- Ulidih, P.O- Chitimiti, P.S.- Manjhari, District-West
Singhbhum, Jharkhand.
195. Lalita Gope, Aged about 33 years, Daughter of Lakhiram Gope, Resident of
Village Ulidih, P.O- Chitimiti, P.S.- Manjhari, District-West Singhbhum, Jharkhand.
196. Sharad Mahto, Aged about 28 years, Son of Govind Chandra Mahto,
Resident of Village- Sikidiki, P.O- Jamid, P.S.-Chakradharpur, District - West
Singhbhum, Jharkhand.
197. Jagru Mahato, Aged about 30 years, Son of Rambilas Mahato, Resident of
Village- Hesalong, P.O-Janum, P.S.- Nimdih, District - Saraikela Kharsawan,
Jharkhand.
198. Birendra Mahto, Aged about 29 years, Son of Banshidhar Mahto, Resident
of Village- Baghmara, P.O- Gopinathpur, P.S.- Toklo, District - West Singhbhum,
Jharkhand.
199. Nitu Mahto, Aged about 24 years, Daughter of Ratan Mahto, Resident of
Village- Dhipa, P.O- Barposh, P.S.- Manoharpur, District - West Singhbhum,
Jharkhand.
10
2025:JHHC:30162
200. Promit Kumar Mahapatra, Aged about 23 years, Son of Heramba Kumar
Mahapatra, Resident of Village- Seraikela Ward No 3, P.O- Seraikela, P.S.-
Seraikela, District Saraikela Kharsawan, Jharkhand.
201. Ramkishor Mahto, Aged about 27 years, Son of Sonaram Mahto, Resident
of Village- Tartara, P.O- Raikera, P.S.- Manoharpur, District - West Singhbhum,
Jharkhand.
202. Binita Besra, Aged about 37 years, Daughter of Govind Chandra Besra,
Resident of Village Khinjiri Minjiri, P.O- Pilka, P.S.-Manjhari, District - West
Singhbhum, Jharkhand.
203. Santoshi Kumari Gope, Aged about 35 years, Daughter of Laxman Gope,
Resident of Village- Tirilpee, P.O- Asura, P.S.-Jhinkpani, District - West
Singhbhum, Jharkhand.
204. Soma Sundi, Aged about 42 years, Son of Sikur Sundi, Resident of Village-
Narsanda, P.O- Narsanda, P.S.- Muffasil, District West Singhbhum, Jharkhand.
205. Dipumani Pan, Aged about 32 years, Daughter of Jagmohan Pan, Resident
of Village- Amda, P.O-Kundiyadhar, P.S.- Kumardungi, District-West Singhbhum,
Jharkhand.
206. Kumari Pinky Mahto, Aged about 32 years, Wife of Tarun Kumar Mahato,
Resident of Village- Laxmiposi, P.O- Rajnagar, P.S.-Rajnagar, District - Saraikela
Kharsawan, Jharkhand.
207. Ganesh Shankar Mahato, Aged about 28 years, Son of Kanhu Kishore
Mahato, Resident of Village- Riding, P.O- Kharsawan, P.S.- Kharsawan, District -
Saraikela Kharsawan, Jharkhand.
208. Sanda Pal Kumar, Aged about 32 years, Son of Lal Mohan Kumar, Resident
of Village- Ichadih, P.O- Ichadih, P.S.- Tiruldih, District - Saraikela Kharsawan,
Jharkhand.
209. Aishwarya Topno, Aged about 29 years, Daughter of Manohar Topno,
Resident of Village- Batma, P.O- Anandpur, P.S.-Anandpur, District - West
Singhbhum, Jharkhand.
210. Sukranjan Kumar, Aged about 31 years, Son of Bhandulal Kumar, Resident
of Village- Adardih, P.O-Adardih, P.S.- Nimdih, District - Saraikela Kharsawan,
Jharkhand.
211. Ashok Kumar, Aged about 41 years, Son of Shyama Pada Kumar, Resident
of Village- Adardih, P.O-Adardih, P.S.- Nimdih, District - Saraikela Kharsawan,
Jharkhand.
212. Dhruba Ratan Paul, Aged about 29 years, Son of Nil Ratan Paul, Resident
of Village- Mourabandhi, P.O- Sardiha, P.S.- Chakulia, District - East Singhbhum,
Jharkhand.
213. Devdas Mahakud, Aged about 29 years, Son of Nishakar Mahakud,
Resident of Village- Dangardiha, P.O- B Kutung, P.S.-Rajnagar, District -
Saraikela Kharsawan, Jharkhand.
214. Bhanu Priya, Aged about 31 years, Daughter of Sri Late Suresh Bhagat,
Resident of Near Bank of India Vill-Ghaghra, P.O.-Ghaghra, P.S.- Ghaghra,
District- Gumla, Jharkhand.
215. Punam Kujur, Aged about 34 years, Wife of Sri Sunil Oraon, Resident of
Village-Janho, P.O.-Barwaiya, P.S.-Manika, District-Latehar, Jharkhand.
216. Priya Gupta, Aged about 29 years, Care of Sri Anil Kumar, Resident of Near
Range Office, Vill and P.O. and P.S. - Balumath, District- Latehar, Jharkhand.
217. Mukul Oraon, Aged about 29 years, Son of Sri Shamu Oraon, Resident of
Village-Bari, P.O and P.S Chandwa, District- Latehar, Jharkhand
218. Ravi Ranjan Singh, Aged about 28 years, Son of Sri Vijay Singh, Resident
of Village and P.O Murumdag, P.S Chattarpur, District- Palamu, Jharkhand.
11
2025:JHHC:30162
219. Chandni Kumari, Aged about 27 years, Daughter of Mukesh Kumar Gupta,
Resident of Village- Nagar Untari P.O. and P.S.- Nagar Untari, District- Garhwa,
Jharkhand.
220. Pratima Kumari, Aged about 42 years, Wife of Sri Satyendra Kumar,
Resident of Sahijana, P.O and P.S Garhwa, District-Garhwa, Jharkhand.
221. Jaylock Mishra, Aged about 35 years, Son Of Sri Deepak Mishra, Resident
of Village- Bandua, P.O Shahpur, P.S Chainpur, District- Palamu, Jharkhand.
222. Anup Kumar Ravi, Aged about 38 years, Son of Sri Bajnath Ram, Resident
of Village- Kukahi, P.O Kukahi, P.S Haidarnagar, District- Palamu, Jharkhand
223. Prabhu Choudhari, Aged about 35 years, Son Of Sri Chintamani Choudhari,
Resident of Vill- Darua, P.O - Joga, P.S Rehla District- Palamu, Jharkhand.
224. Aakesh Ram, Aged about 32 years, Son Of Sri Naresh Ram, Resident of
Village- Buchi Lami, P.O and P.S Patan, District -Palamu, Jharkhand.
225. Rahul Kumar, Aged about 30 years, Son Of Sri Udan Mahto, Resident of
Village and P.O- Sangbar, P.S- Lesliganj, District-Palamu, Jharkhand.
226. Vikash Kumar, Aged about 32 years, Son Of Sri Puran Mahto, Resident of
Vill- Naudiha, P.O Dhangawan, P.S Lesliganj, District- Palamu, Jharkhand.
227. Amit Kumar Mehta, Aged about 26 years, Son Of Sri Jay Prakash Mehta,
Resident of Village- Kokarsa, P.O Lami Patra, P.S -Pandwa, District- Palamu,
Jharkhand.
228. Vikas Prasad, Aged about 30 years, Son of Sri Avadhesh Prasad, Resident
of Village- Barkol Khurd, P.O and P.S Bhandaria, District- Garhwa, Jharkhand.
229. Munna Mehta, Aged about 31 years, Son of Sri Dvarika Mehta, Resident of
Village- Chhatarpur, P.O Satbahini, P.S - Pandu, District- Palamu, Jharkhand.
230. Vikas Prajapati, Aged about 29 years, Son of Sri Mahendra Prajapati,
Resident of Village- Misirbigha, P.O Morbey, P.S -Majhioan, District- Garhwa,
Jharkhand.
231. Jalaj Kumar, Aged about 27 years, Son of Sri Nathuni Verma, Resident of
Village-Kolhua, P.O and P.S- Patan, District - Palamu, Jharkhand.
232. Om Prakash Singh, Aged about 25 years, Son of Sri Vijay Singh, R/o
Village - Murumdag, P.O. and P.S. Palamau, District- Palamu, Jharkhand.
233. Shreya Pandey, Aged about 31 years, Daughter of Sri Tribhuwan Kumar
Pandey, Resident of Village and P.O Mahugawa, P.S-Chainpur, District- Palamu,
Jharkhand.
234. Sandip Kumar Thakur, Aged about 34 years, Son of Sri Rajendra Thakur,
Resident of Village-Karua Khurd, P.O - Ranka Boulia, P.S - Garhwa, District-
Garhwa, Jharkhand.
235. Reetesh Kumar Thakur, Aged about 27 years, Son of Sri Surendra Kumar
Thakur, Resident of Village Hansker, P.O- Soh, P.S-Garhwa, Jharkhand.
236. Tabassum Ara, Aged about 27 years, Daughter of Ali Mohammad Ansari,
Resident of Village Murma Khurd, P.O Ketat, P.S-Rehla, District- Palamu,
Jharkhand.
237. Birendra Kumar, Aged about 27 years, Son of Sri Sahdev Saw, Resident of
Hussainabad, P.O and P.S Hussainabad, District-Palamu, Jharkhand.
238. Dinesh Paswan, Aged about 27 years, Son of Sri Kamlesh Paswan,
Resident of Vill- Mallahtoli, P.O and P.S Nawa Bazar, District- Palamu,
Jharkhand.
239. Sharwan Kumar Pasawan, Aged about 33 years, Son of Sri Ramjeet
Pasawan, Resident of Village and P.O Kasmar, P.S -Tarhasi, District- Palamu,
Jharkhand.
240. Manisha Kumari, Aged about 33 years, Daughter of Sri Tulsi Ram, Resident
of Village- Kumhar Toli Redma, P.O and P.S -Medininagar, District- Palamu,
12
2025:JHHC:30162
Jharkhand.
241. Shobha kumari, aged about 42 years, Care Of Sri Ram Rabi Pandey,
Resident of Village and P.O.- Chiyanki, P.S.-Daltonganj, Distrct- Palamu,
Jharkhand.
242. Anamika Kumari, Aged about 34 years, Daughter of Sri Mahendra Nath
Dubey, Resident of Village- Bishanpur, P.O Nawada, P.S-Garhwa, District-
Garhwa, Jharkhand.
243. Anjali Kumari, Aged about 35 years, Daughter of Sri. Prithvi Raj D.O.
Daltongani Prasad, Resident of Village-Shantipuri, P.O. Daltonganj, P.S -
Daltonganj, District-Palamu, Jharkhand.
244. Sunil Kumar Rajak, Aged about 37 years, Son of Sri. Sukan Baitha,
Resident of Village- Nawadih Bhudwa, PO and P.S. Palamau, District Jharkhand.
Palamu,
245. Md Madin Akhatar, Aged about 35 years, Son of Abdul Gaffar Ansari,
Resident of Vill- Sonpurwa, P.Ο & P.S. Medninagar, District- Palamu, Jharkhand
246. Md Irfanul Walla Kuadry, Aged about 38 years, Son of Md Motinuddin Shah,
Resident of Vill- Unchari, P.O and P.S.-Garhwa, District- Garhwa;
247. Ashutosh Mahto, Aged about 30 years, Son of Sri Srishtidher Mahto,
Resident of Vill- Sarmali, P.O. and P.S. Sonahatu, District- Ranchi;
248. Rajesh Pal, Aged about 30 years, Son of Sri Karamdeo Pal, Resident of Vill-
Murumatu, Kajaru Khurd, Pandu, Palamu; P.O., P.S and District Palamau;
249. Satendra Kumar, Aged about 38 years, Son of Sri Jagarnath Ram, Resident
of Vill- Shahpur, P.O. and P.S. Shahpur, District-Palamu;
250. Maya Kumari, Aged about 30 years, Wife of Dinesh Kumar Yadav, Resident
of village-Bardiha, P.O.-Bardiha, P.S. Bardiha, District-Garhwa, Jharkhand.
251. Tanmay Kishor Yadav, Aged about 32 years, Son of Rajesh Kumar Yadav,
Resident of village-Makri, P.O.-Makari, P.S. Bhawnathpur, District-Garhwa,
Jharkhand.
252. Ravindra Kumar, Aged about 27 years, Son of Deo Govind Ram, Resident
of village-Arsali, P.O.-Arsali North, P.S.-Bhawanathpur, District-Garhwa,
Jharkhand.
253. Prabhakar Sonu Pal, Aged about 25 years, Son of Rameshwar Pal,
Resident of village-Sonpurwa, P.O.-Sivpur, P.S.-Kandi, District-Garhwa,
Jharkhand.
254. Yashwant Kumar Sahu, Aged about 30 years, Son of Krishna Kumar Sahu,
Resident of village-Jamune, P.O.-Rajwadih, P.S.-Sadar Medininagar, District-
Palamu, Jharkhand.
255. Pankaj Kumar, Aged about 25 years, Son of Suresh Manjhi, Resident of
village-Nimiya, P.O.-Chainpur, P.S.-Chainpur, District-Palamu, Jharkhand.
256. Pravin Kumar Singh, Aged about 31 years, Son of Birendra Kumar Singh,
Resident of village-Jaymaran Pathra, P.O.-Gaharpathra, P.S.-Patan, District-
Palamu, Jharkhand.
257. Arvind Kumar, Aged about 29 years, Son of Ramdhyan Prasad, Resident of
village-Nagar Untari, P.O.-Nagar Untari, P.S.-Nagar Untari, District-Garhwa,
Jharkhand.
258. Chandan Kumar Sharma, Aged about 27 years, Son of Manohar
Vishwakarma, Resident of village- Jamune, P.O.-Rajwadih, P.S.-Sadar
Medininagar, District-Palamu, Jharkhand.
259. Ali Husaain Ansari, Aged about 33 years, Son of Salim Ansari, Resident of
village-Jata, P.O.-Kalyanpur, P.S.-Garhwa, District-Garhwa, Jharkhand.
260. Deepak Kumar, Aged about 30 years, Son of Jitendra Kumar, Resident of
village-Dhelkadih, P.O.-Belhath, P.S.-Kandi, District-Garhwa, Jharkhand.
13
2025:JHHC:30162
261. Pushpa Kumari, Aged about 33 years, Daughter of Baleshwar Ram,
Resident of village-Darudih, P.O.-Sangbar, P.S.-Lesliganj, District-Palamu,
Jharkhand.
262. Gangeshwar Kumar Ravi, Aged about 27 years, Son of Hari Shankar Ram,
Resident of village-Bishrampur, P.O.-Bishrampur, P.S.-Bishrampur, District-
Palamu, Jharkhand.
263. Virendra Kumar Rajwar, Aged about 27 years, Son of Bigan Rajwar,
Resident of village-Adar, P.O.-Adar, P.S.-Bardiha, District-Garhwa, Jharkhand.
264. Bablu Kumar Yadav, Aged about 30 years, Son of Suresh Prasad Yadav,
Resident of village-Koshiyar, P.O.-Bishrampur, P.S.-Bishrampur, District-Palamu,
Jharkhand.
265. Arvind Kumar Gupta, Aged about 31 years, Son of Prabhunath Sah,
Resident of village-Sigsigi, P.O.-Sigsigi, P.S.-Rehla, District-Palamu, Jharkhand.
266. Amir Suhel, Aged about 29 years, Son of Ishmail Miyan, Resident of village-
Dali, P.O.-Dali, P.S.-Chhatarpur, District-Palamu, Jharkhand.
267. Mukesh Kumar Shukla, Aged about 33 years, Son of Kripa Nath Shukla,
Resident of village-Sangra, P.O.-Sangra Khurd, P.S.-Medininagar, District-
Palamu, Jharkhand.
268. Om Prakash Mehta, Aged about 26 years, Son of Naresh Mahto, Resident
of village-Delha, P.O.-Tarhasi, P.S.-Tarhasi, District-Palamu, Jharkhand.
269. Dhiraj Kumar, Aged about 26 years, Son of Bhola Paswan, Resident of
village Dali, P.O Kosiara, P.S Mohammadganj, District - Palamu, Jharkhand.
270. Ranjit Singh, Aged about 37 years, Son of Rajmani Singh, Resident of
village-Gobardaha, P.O.-Bajriya, P.S.-Ramkanda, District-Garhwa, Jharkhand.
271. Ranjit Kumar, Aged about 25 years, Son of Sarayu Yadav, Resident of
village-Kothila, P.O.-Halka, P.S.-Hariharganj, District-Palamu, Jharkhand.
272. Farzana Perveen, Aged about 35 years, Wife of Rijwan Ahmad, Resident of
village-Chhaknadih, P.O.-Tarhasi, P.S.-Tarhasi, District-Palamu, Jharkhand.
273. Tabassum Bano, Aged about 44 years, Daughter of Late Amin Ahmad,
Resident of village-Mahari, P.O.-Tarhasi, P.S.-Tarhasi, District-Palamu,
Jharkhand.
274. Himanshu Kumar Tiwary, Aged about 32 years, Son of Pradeep Kumar
Tiwary, Resident of village-Barkagaon, P.O.-Rajwadih, P.S.-Sadar Medininagar,
District-Palamu, Jharkhand.
275. Mukesh Kumar Mani, Aged about 34 years, Son of Chandradeep Pal,
Resident of village-Bhurwa, P.O.-Kankekala, P.S.-Patan, District-Palamu,
Jharkhand.
276. Sultana Praween, Aged about 27 years, Daughter of Md. Manjar Ali,
Resident of village-Sehra, P.O. Satbarwa, P.S.-Lesliganj, District-Palamu,
Jharkhand.
277. Ajay Kumar Yadav, Aged about 26 years, Son of Jankee Yadav, Resident of
village-Karkatta, P.O.-Saraidih, P.S.-Naudiha Bazar, District-Palamu, Jharkhand.
278. Rohit Kumar, Aged about 26 years, Son of Shivshankar Lal, Resident of
village-Sharda, P.O.-Kathar Kala, P.S.-Dhurki, District-Garhwa, Jharkhand.
279. Brijnandan Yadav, Aged about 37 years, Son of Atwaru Yadav, Resident of
village-Karkatta, P.O.-Saraidih, P.S.-Naudiha Bazar, District-Palamu, Jharkhand.
280. Sudheer Kumar Singh, Aged about 24 years, Son of Vinod Singh, Resident
of village-Kokaru, P.O.-Bansdih Khurd, P.S.-Ramgarh, District-Palamu,
Jharkhand.
281. Akhilesh Kumar, Aged about 43 years, Son of Aditya Saw, Resident of
village-Semari, P.O.-Patan, P.S.-Patan, District-Palamu, Jharkhand.
282. Arun Kumar Yadav, Aged about 27 years, Son of Somaru Yadav, Resident
14
2025:JHHC:30162
of village-Karkatta, P.O.-Saraidih, P.S.-Nawdiha Bazar, District-Palamu,
Jharkhand.
283. Ashish Kumar, Aged about 26 years, Son of Murli Prasad, Resident of
village-Ketar, P.O.-Ketar, P.S.-Ketar, District-Garhwa, Jharkhand.
284. Arun Yadaw, Aged about 33 years, Son of Prasad Yadaw, Resident of
village-Naudiha, P.O.-Naudiha, P.S.-Chhattarpur, District-Palamu, Jharkhand.
285. Rohit Kumar Gupta, Aged about 29 years, Son of Satyendra Prasad Gupta,
Resident of village-Ramna, P.O.- Ramna, P.S.-Ramna, District-Garhwa,
Jharkhand.
286. Md. Mohiuddin, Aged about 35 years, Son of Md.Anwar Hussain, Resident
of village-Shahpur, P.O.-Shahpur, P.S.-Chainpur, District-Palamu, Jharkhand.
287. Om Prakash Gupta, Aged about 29 years, Son of Lakshmi Prasad Gupta,
Resident of village-Karnpura, P.O.-Rohila, P.S.-Ramna, District-Garhwa,
Jharkhand.
288.Amar, Aged about 28 years, Son of Mahendra Prasad Gupta, Resident of
village-Ramna, P.O.-Ramna, P.S.-Ramna, District-Garhwa, Jharkhand.
289. Pankaj Kumar Sao, Aged about 28 years, Son of Nawal Sao, Resident of
village-Baghaundha, P.O.-Ramna, P.S.-Ramna, District-Garhwa, Jharkhand.
290. Kamlesh Chaudhary, Aged about 34 years, Son of Lakshman Chaudhary,
Resident of village-Jarhi, P.O.-Jarhi, P.S.-Dandai, District-Garhwa, Jharkhand.
291. Kameshwar Kumar Gupta, Aged about 28 years, Son of Sudarshan Sah,
Resident of village-Baligarh, P.O.-Ketar, P.S.-Ketar, District-Garhwa, Jharkhand.
292. Anup Kumar, Aged about 30 years, Son of Sohan Ram, Resident of village-
Chandwa, P.O.-Chandwa, P.S.-Chandwa, District-Latehar, Jharkhand.
293. Minakshi Shukla, Aged about 33 years, Wife of Avinash Kumar Shukla,
Resident of village-Sahijna, P.O.-Grahwa, P.S.-Garhwa, District-Garhwa,
Jharkhand.
294. Reena Kumari, Aged about 29 years, Daughter of Parmeshwar Sahu,
Resident of village-Sirkot, P.O. Puto, P.S. Ghaghra, District - Gumla, Jharkhand.
295. Supriya Gupta, Aged about 27 years, Daughter of Mahesh Prasad, Resident
of village-Balumath, P.O.-Balumath, P.S.-Balumath, District-Latehar, Jharkhand.
296. Nandan Kumar, Aged about 29 years, Son of Santu Prasad, Resident of
village-Bandua, P.O.-Palheya, P.S.-Manika, District-Latehar, Jharkhand.
297. Abhishek Kumar Dubey, Aged about 29 years, Son of Haridwar Nand
Dubey, Resident of village-Gara Khurd, P.O.-Sundipur, P.S.-Manjhiaon, District-
Garhwa, Jharkhand.
298. Rajesh Prasad, S/o Baldev Saw, R/o Village- Balumath, P.O.- Balumath,
PS. Balumath, District- Latehar, Jharkhand
298. Dipnarayan Mehta, Aged about 31 years, Son of Tetar Mahto, Resident of
village-Chhechhauri, P.O.-Lamipatra, P.S.-Pandwa, District-Palamu, Jharkhand.
300. Alok Kumar, Aged about 29 years, Son of Shivkumar Mahto, Resident of
village- Chhechhauri, P.O.-Lamiparea, P.S.-Pandwa, District-Palamu, Jharkhand.
301. Suryakant Verma, Aged about 33 years, Son of Lalbihari Mahato, Resident
of village - Chhechhauri, P.O.- Lamipatra, P.S.-Pandwa, District - Palamu,
Jharkhand.
302. Prashant Kumar, Aged about 26 years, Son of Ashok Kumar, Resident of
village - Hutap, P.O.-Hutap, P.S.-Chandwa, District-Latehar, Jharkhand.
303. Poonam Topno, Aged about 38 years, Wife of Vijay Hans, Resident of
village-Chandor, P.O.-Landup, P.S.-Khunti, District-Khunti, Jharkhand.
304. Prashant Yadav, Aged about 26 years, Son of Hirdyanand Yadav, Resident
of village Raksi, P.O. Ramkanda, P.S.-Ramkanda, District-Garhwa, Jharkhand.
305. Jagriti Kumari, Aged about 29 years, Daughter of Rajendra Yadav, Resident
15
2025:JHHC:30162
of village Bhandra, P.O.- Bhandra, P.S.-Bhandra, District-Lohardaga, Jharkhand.
306. Shabnam Khatoon, Aged about 28 years, Daughter of Zakir Husain,
Resident of village - Kurse, P.O.-Kurse, P.S.-Lohardaga, District-Lohardaga,
Jharkhand.
307. Sanjeet Prasad, Aged about 29 years, Son of Bhuneshawar Prasad,
Resident of village-Barwaia Kalan, P.O.-Barwiya Kala, P.S.-Manika, District-
Latehar, Jharkhand.
308. Nivedita Mishra, Aged about 25 years, Daughter of Satyendra Nath Mishra,
Resident of village-Kolhua, P.O- Mohammadganj, P.S - Mohammadganj, District -
Palamu, Jharkhand.
309. Kajal kumari, Aged 25 years, Daughter of Shambhu Kumar Gupta, Resident
of Village- Chhatabad 16 NO, P.O-Malkera, P.S-Katras, District-Dhanbad,
Jharkhand
310. Purnendu Sekhar, Aged 32 years, Son of Ruplal Mahto, Resident of Village
Baradih, P.O-Nagri, P.S-Nimiyaghat, District-Giridih, Jharkhand
311. Pawan Kumar Mahto, Aged 30 years, Son of Punit Ram Mahto, Resident of
Village Baradih, P.O-Nagri, P.S- Nimiyaghat, District-Giridih, Jharkhand
312. Sanjay Hansda, Aged 31 years, Son of Munda Hansda, Resident of Village-
Bharati Chalkari, P.O-Pirtand, P.S- Pirtand, District-Giridih, Jharkhand.
313. Md Wasim Ansari, Aged 27 years, Son of Md Abid Ansari, Resident of
Village-Purni Salaiya, P.O-Phuljhariya, P.S-Ahilyapur, District - Giridih,
Jharkhand.
314. Ashok Kumar, Aged 42 years, Son of Jagdish Hazam, Resident of Village-
Atka, P.O-Atka dih, P.S. Bagodar, District - Giridih, Jharkhand.
315. Kamlesh Prasad, Aged 28 years, Son of Deoki Nandan Prasad, Resident of
Village-Godatu, P.O. -Korchey, P.S.-Rajrappa, District-Ramgarh, Jharkhand.
316. Kiran kumari, Aged 28 years, Daughter of Bharat Lal Sahu, Resident of
Village-Rangamati, P.O. Roshnatunda, P.S-Nimiyaghat, District - Giridih,
Jharkhand
317. Samad Ansari, Aged 28 years, Son of Azad Ansari, Resident of Village
Shibuadih, P.O.- Parwatpur, P.S.-Ahilyapur, District-Giridih, Jharkhand.
318. Md Yusuf Ansari, Aged 29 years, Son of Md Yunus Miya, Resident of
Village-Baghadih, P.O-Phuljhariya, P.S-Ahilyapur, District-Giridih, Jharkhand.
319. Jitendra Kumar Goswami, Aged 39 years, Son of Chhotelal Goswami,
Resident of Village-Jagdishpur, P.O-Pihra, P.S-Gawan, District- Giridih,
Jharkhand
320. Dheeraj Kumar, Aged 33 years, Son of Ruplal Mahto, Resident of Village-
Bahera, P.O-Charhi, P.S-Charhi, District-Hazaribagh, Jharkhand.
321. Surendra Kumar Thakur, Aged 41 years, Son of Deepchand Thakur,
Resident of Village-Govindpur, P.O-Singhrawan, P.S-Chouparan, District-
Hazribagh, Jharkhand.
322. Rajendra Yadav, Aged 55 years, Son of Sohar Mahto, Resident of Village-
Kanti, P.O. Rampur, P.S. Chouparan, District- Hazaribagh, Jharkhand
323. Tarkeshwar Rana, Aged 40 years, Son of Lakho Rana, Resident of Village-
Karma, P.O-Rampur, P.S.-Chouparan, District-Hazaribagh, Jharkhand
324. Manoj Kumar, Aged 42 years, Son of Mngru Saw, Resident of Village-
Darha, P.O-Deokuli, P.S-Ichak, District Hazaribag, Jharkhand,
325. Dayanand Kushwaha, Aged 24 years, Son of Prameshwar Dangi, Resident
of Village Nawadih, P.O-Nawadih Damol, P.S-Pathalgadda, District-Chatra,
Jharkhand
326. Pramod Kumar Thakur, Aged 36 years, Son of Arjun Thakur, Resident of
Village- Gauria Karma, P.O- Gauria Karma, P.S-Barhi, District-Hazaribagh,
16
2025:JHHC:30162
Jharkhand
327. Akram Ansari, Aged 33 years, Son of Anwar Hussain, Resident of Village-
Baheri, P.O. -Oriya, P.S-Muffasil, District-Hazaribagh, Jharkhand
328. Arup Mandal, Aged 33 years, Son of Nipen Mandal, Resident of Village-
Palnia, P.O-Jambad, P.S-Hiranpur, District-Pakur, Jharkhand.
329. Simanta Gope, Aged 35 years, Son of Parmeshwar Gope, Resident of
Village - Kharbanda, P.O-Lodhasholi, P.S-Chakulia, District- East Sinbhum,
Jharkhand
330. Malka Tarannum, Aged 28 years Daughter of Md Kalim Ahmed, Resident of
Village -New Road, P.O-Lohardaga, P.S-Lohardaga,
331. Ashad Rehan, S/o Abdul Kayum Ansari, R/o Village- Amla Toli Bangla Road,
P.O., P.S. & District- Lohardaga,
332. Ranjeet Kumar, S/o Sobran Sahu, R/o Village- Rewa, P.O. Birhu, P.S.
Khunti, District- Khunti
333. Lalita Minj, D/o Silas Minj, R/o Village- Sakarpur Gamharia, PO, P.S.
Gamharia, District- Gumla, Jharkhand
334. Neelima Topno, D/o Bimal Topno, R/o Village Areya, P.O. Longa, P.S. Baisa,
District Gumla, Jharkhand
335. Roshni Barla, D/o Deonish Barla, R/o Village Kumhari, P.O.- Kumhari,
Basia, Gumla, Jharkhand
336. Sushma Kujur, D/o Ganawri Kujur, r/o Kund Pani, PO, PS and District-
Ramgarh,
337. Arvind Kumar Mahto, S/o Parmeshwar Mahto, R/o Village - Bhakuwadih,
P.O and P.S. Sonahatu, District- Ranchi
338. Jaya Bharti, D/o Ajit Kumar Verma, R/o Village Behind Sp Kothi Dipugarah,
P.O. Hazaribagh, P.S. Sadar, District Hazaribagh
339. Arvind Kumar, S/o Bajrangi Rana, R/o Village- Godhiya, PO JharP.O., P.S.
Tatijharia, District Hazaribagh, Jharkhand
340.Pankaj Prasad, Aged 32 years, Son of Chakradhar, Resident of Village -
Jhalbad, P.O-Nawagarh Chatti, P.S-Dhanwar, District-Giridih, Jharkhand
341. Ridhi kumari, Aged 27 years, Son of Ramawatar Keshri, Resident Deokuli,
P.O-Deokuli, P.S-Ichak, District-of Village Hazaribagh, Jharkhand.
342. Roshni Kumari, Aged 31 years, Daughter of Rameshar Singh, Resident of
Village - Jamuri, P.O-Adwara, P.S-Bagodar, District-Giridih, Jharkhand.
343. Suraj Kumar Das, Aged 27 years, Son of Basant Ram, Resident of Village-
Champanagar Nawadih, P.O-Tirla, P.S-Ichak, District-Hazaribagh, Jharkhand
344. Vikash Kumar, Aged 26 years, Son of Pradeep Kumar, Resident of Village-
Salgawan, P.O. -Salgawan, P.S. -Katkamdag, District-Hazaribagh, Jharkhand
345. Anil Kumar, Aged 39 years, Son of, Resident of Village- Munilal Mahto, P.O-
Malkoko, P.S-Barhi, District- Hazaribagh.
346. Santosh Prasad, Aged 37 years, Son of Khublal Mahto, Resident of Village -
Barsot, P.O-Barsot, P.S-Barhi, District- Hazaribagh, Jharkhand.
347. Kriti Kumari Aged 23 years, Daughter of Daleshwar Prasad, Resident of
Village- Kapilo, P.O-Kapilo, P.S-Suriya, District-Giridih, Jharkhand.
348. Sachin Kumar Savan, Aged 27 years, Son of Dularchand Pandit, Resident
of Village-Chino, P.O-Chino, P.S-Dumri, District-Giridih, Jharkhand.
349. Durga Kumari, Aged 42 years, Daughter of Niranjan Prasad Gupta,
Resident of Village-Lohedih, P.O-Nagri, P.S-Nimiyaghat, District-Giridih,
Jharkhand.
350. Jaikant Rai, Aged 41 years, Son of Sant Narayan Rai, Resident of Village-
Makdiha, P.O-Deori, P.S-Kharagdiha, District- Giridih, Jharkhand.
351. Md Kamal Hasan, Aged 33 years, Son of Md Shaban, Resident of Village-
17
2025:JHHC:30162
Quazi Magha, P.O-Jamua, P.S-Jamua, District- Giridih, Jharkhand.
352. Rajesh Kumar, Aged 30 years, Son of Mohan Mahto, Resident of Village-
Gopaldih, P.O-Beko, P.S-Bagodar, District- Giridih, Jharkhand.
353. Seema Kumari, Aged 29 years, Daughter of Fadu Kewat, Resident of
Village Halmad, P.O-Halmad, P.S-Silli, District-Ranchi, Jharkhand
354. Ashish Kumar Mehta, Aged 40 years, Son of Laxman Prasad Mehta,
Resident of Village-Laxmi Niwas Jhinjhria P.O. - Korrah, P.O-Korrah, P.S-Sadar,
District- Hazaribagh, Jharkhand
355. Pappu Kumar, Aged 26 years, Son of Lalmohan Mahto, Resident of Village-
Khedadih, P.O-Achaljamu, P.S-Bishnugarh, District-Hazaribagh, Jharkhand
356. Pawan Kumar Ravi, Aged 33 years, Son of Jagdish Ravidas, Resident of
Village- Romi, P.O-Pelawal, P.S-Katkamsandi, District-Hazaribagh, Jharkhand
357. Pritam Kumar, Aged 32 years, Son of Mitlal Mahto, Resident of Village-
Sarukudar, P.O.-Sarukudar, P.S-Bishnugarh, District-Hazaribagh, Jharkhand.
358. Manish Kumar Das, Aged 28 Years, Son of Mahesh Ram, Resident of
Village-Ichak Nawatand, P.O-Shila, P.S-Simariya, District-Chatra, Jharkhand
359. Jayanti kumari, Aged 29 years, Daughter of Hemlal Mahto, Resident of
Village- Khedadih, P.O-Achaljamu, P.S-Bisnugarh, District-Hazaribagh,
Jharkhand
360. Jaisa Kumari, Aged 34 years, Daughter of Narayan Rajak, Resident of
Village-Nawada, P.O-Jabra, P.S-Simaria, District-Chatra, Jharkhand
361. Abhimanyu Kumar, Aged 25 years, Son of Bhagwan Prasad Saha, Resident
of Village-Taranakho, P.O-Taranakho, P.S-Dhanwar, District-Giridih, Jharkhand
362. Laxmi Kumari, Aged 29 years, Daughter of Tulsi Das, Resident of Village-
Sinduari, Jharkhand P.O-Hafua, P.S-Chatra, District-Chatra,
363. Surendra Prajapati, Aged 25 years Son of Chaman Prasad, Resident of
Village Tulbul Kadam Tola, P.O-Hardiyamo, P.S-Gomia, District-Bokaro,
Jharkhand
364. Rahul Priyadarshi, Aged 24 years, Son of Vijay Kumar, Resident of Village
Halkusha, P.O-Basodih, P.S-Satgawan, District-Koderma, Jharkhand
365. Sumit Oraon, Aged 31 years, Son of Bireshwar Oraon, Resident of Village-
Buripart, P.O-North Bharno, P.S-Bharno, District-Gumla, Jharkhand.
366. Sima Prabin, Aged 26 years, Daughter of Md Momin Ansari, Resident of
Village -Taljhari, P.O-Bagdaha, P.S-Palojori, District-Deoghar, Jharkhand.
367. Rahul Kumar Mahto, Aged 26 years, Son of Suresh Kumar Mahato,
Resident of Village-Tetangabad, P.O-Dubrajdih, P.S-Putki, District-Dhanbad,
Jharkhand.
368. Shiv Shakti Mahto, Aged 29 years, Son of Sarju Mahto, Resident of Village-
Dumra, P.O-Dumra, P.S-Baghmara, District-Dhanbad, Jharkhand.
369. Sunil Kumar Das, Aged 30 years, Son of Thakur Das, Resident of Village
Maniklalo, P.O-Handadih, P.S-Pachamba, District-Giridih, Jharkhand
370. Mahendra Das, Aged 41 years, Son of Mangar Das, Resident of Village
Barai, P.O-Keshodih, P.S-Birni, District-Giridih, Jharkhand.
371. Pooja Kumari, Aged 26 years, Daughter of Karam Chand Prakash, Resident
of Village Bela, P.O-Dokad, P.S-Sonahatu, District-Ranchi, Jharkhand.
372. Sunil Kumar, Aged 29 years, Banmali Gorain, Resident of Village - Pather
Katta, P.O-Chas, P.S-Chas, District-Bokaro, Jharkhand.
373. Vinod Ravidas, Aged 44 years, Son of Gobardhan Ravidas, Resident of
Village Sandh, P.O-Dumra, P.S-Sandh, District-Hazaribagh, Jharkhand
374. Saiyad Ansari, Aged 24 years, Son of Samiulla, Resident of Village Hurhuri,
P.Ο Ratu, P.S Ratu, District-Ranchi, Jharkhand.
375. Santosh Kumar, Aged 27 years, Son of Ganauri Yadav, Resident of Village
18
2025:JHHC:30162
Masuriya, P.O-Manatu, P.S-Chak, District-Palamu, Jharkhand.
376. Robin Choudhary, Aged 28years, Son of Tileshwar Choudhary, Resident of
Village-Chopdar Baliya, P.O-Gosain Balia, P.S-Barkagaon, District-Hazaribag,
Jharkhand.
377. Saurav Haldar, Aged 26 years, Son of Laltu Haldar, Resident of Village
Maisara, P.O-Maisara, P.S-Ichagarh, District-Saraikela Kharsawan, Jharkhand
378. Amresh Kumar, Aged 26 years, Son of Naresh Yadav, Resident of Village-
Navratanpur, P.O-Pratappur, P.S-Pratappur, District-Chatra, Jharkhand
379. Balwant Kumar Singh, Aged 32 years, Son of Gokul Kumar Singh, Resident
of Village-Komar, P.O-Jhabar, P.S-Balumath, District-Latehar, Jharkhand
380. Milan Kumar Mahato, Aged 28 years, Son of Dinesh Kumar Mahato,
Resident of Village- Bhawanipur, P.O-Chas, P.S-Chas, District-Bokaro,
Jharkhand
381. Falguni Mehta, Aged 29 years, Daughter of Devendra Nath Mahto, Resident
of Village- Bela, P.O-Dokad, P.S-Sonahatu, District-Ranchi, Jharkhand
382. Pankaj Kumar Rawani, Aged 31 years, Son of Kanta Prasad Rawani,
Resident of Village-Khas Pargha, P.O-Pargha, P.S-Baliapur, District-Dhanbad,
Jharkhand.
383. Priyanka Herenz, Aged 33 years, Daughter of Saban Daniel Herenz,
Resident of Village Pharsabera, P.O-Khuntitoli, P.S-Simdega, District-Simdega,
Jharkhand.
384. Birendra Kumar, Aged 33 years, Son of Bahuran Sahu, Resident of Village
Jharkhand. Rewa, P.O-Birhu, P.S-Khunti, District-Khunti,
385. Jai Shankar Singh, Aged 24 years, Son of Uday Singh, Resident of Village
Side Khurd, P.O-Belchampa, P.S-Garhwa, District-Garhwa, Jharkhand
386. Lalita Minz, Aged 40 years, Daughter of Hose Minz, Resident of Village
Hutar Nawa toli, P.O-Tangar, P.S-Chanho, District-Hazaribagh, Jharkhand
387. Amit Kumar Sahu, Aged 28 years, Son of Late Biswanath Sahu, Resident of
Village- Saldega Modi Toli, P.O-Simdega, P.S-Simdega, District-Simdega,
Jharkhand
388. Baby Kumari, Aged 30 years, Daughter of Ruplal Mahto, Resident of
Village-Damari, P.O-Bundu, P.S-Bundu, District-Ranchi, Jharkhand
389. Preeti Singh, Aged 26 years, Daughter of Sumran Singh, Resident of Village
- GP Garja, P.O-Garja, P.S-Simdega, District-Simdega, Jharkhand
390. Kumar Aashish, Aged 28 years, Son of Atul Kumar, Resident of Village-
Kariodih, P.O-Hiranpur, P.S-Littipara, District-Pakur, Jharkhand
391. Saroj Singh, Aged 25 years, Daughter of Bahadur Singh, Resident of
Village-Saneya, P.O-Mandal, P.S-Bhandariya, District-Garhwa, Jharkhand
392. Manoj Kumar Thakur, Aged 36 years, Son of Punilal Thakur, Resident of
Village-Maipa, P.O-Kota, P.S-Arki, District- Khunti, Jharkhand
393. Harish Chandra Pramanik, Aged 31 years, Son of Lakhindra Pramanik,
Resident of Village-Rauta (Barigara), P.O-Kota, P.S-Arki, District-Khunti,
Jharkhand
394. Ashok Sahu, Aged 29 years, Son of Jagat Sahu, Resident of Village-
Bhaunro, P.O-Bhaunro, P.S-Bhandra District Lohardaga, Jharkhand
395. Abhishek Gupta, Aged 25 years, Son of Ramesh Chandra Gupta, Resident
of Village- Ulidih, P.O.- Ulidih, P.S-Tamar, District-Ranchi, Jharkhand.
396. Ganesh Kumar Aged 25 years, Son of Ramchandra Prasad, Resident of
Village- Kisutand, P.O-Kisutand, P.S-Tisri, District-Giridih Jharkhand.
397. Manoj Kumar Mahto, Aged 26 years, Son of Gopal Mahto, Resident of
Village-Kanki, P.O-Dari, P.S-Giddi, District-Hazaribagh, Jharkhand.
398. Gautam Gupta, Aged 34 years, Son of Charka Ram, Resident of Village-
19
2025:JHHC:30162
Dari, P.O-Dadi, P.S-Giddi, District- Hazaribagh, Jharkhand.
399. Martha Tudu, Aged 45 years, Daughter of Late Josef Tudu, Resident of
Village-Bichpuria, P.O-Borio, P.S-Borio, District-Sahebganj, Jharkhand
400. Stella Murmu, Aged 39 years, Daughter of Alwis Murmu, Resident of
Village-Banjhi, P.O-Banjhi Bazar P.S-Bario, District-Sahebganj, Jharkhand.
401. Anima Kumari, Aged 29 years, Daughter of Samundari Devi, Resident of
Village - Rehaldag, P.O-Jori, P.S-Bishunpur, District-Gumla, Jharkhand.
.... Petitioner(s).
Versus
1. Union of India through its Principal Secretary, Ministry of Human Resources
Development, officiating at 1, West Block, Rama Krishna Puram, P.O. and P.S. -
New Delhi, Delhi - 110066.
2. The Member Secretary, National Council for Teachers Education, Officiating at
Wing-2, Hans Bhawan 1, Bahadur Shah Zafar Marg, P.O. and P.S. - Dariyaganj,
New Delhi-110002.
3. The National Council for Teachers Education, through its Member Secretary,
Officiating at Wing - 2, Hans Bhawan 1, Bahadur Shah Zafar Marg, P.O. and P.S.
Dariyaganj, New Delhi-110002.
4. The State of Jharkhand through its Chief Secretary, Government of
Jharkhand, Officiating at Project Building, P.O. and P.S. Dhurwa, District -
Ranchi, Jharkhand.
5. The Secretary, Human Resource Department, Government of Jharkhand,
Officiating at Project Building, P.O. and P.S. Dhurwa, District - Ranchi,
Jharkhand.
6. The Director, Primary Education and Literacy Department, Officiating at M.D.I.
Bhawan, Dhurwa, P.O. and P.S. Dhurwa, District - Ranchi, Jharkhand.
7. Jharkhand Academic Council, through its Chairman, officiating at Gyandeep
Campus, JAC Road, P.O. and P.S. Namkum, Bargawan, District - Ranchi.
8. The Chairman, Jharkhand Academic Council, officiating at Gyandeep Campus,
JAC Road, P.O. and P.S. Namkum, Bargawan, District - Ranchi.
9. Jharkhand Staff Selection Commission, through its Secretary having its office
at Kalinagar, Chai Bagan, P.O. and P.S. Namkum and District - Ranchi.
10. Secretary, Jharkhand Staff Selection Commission having its office at
Kalinagar, Chai Bagan, P.O. and P.S. Namkum and District - Ranchi.
11. The Examination Controller, Jharkhand Staff Selection Commission having its
office at Kalinagar, Chai Bagan, P.O. and P.S.Namkum and District - Ranchi.
... Respondent(s)
------
CORAM : SRI ANANDA SEN, J.
------
For the Petitioner(s) : Ms. Aprajita Bhardwaj, Advocate
Mr. Kushal Kumar, Advocate
For the Resp No.2&3 : Mr. Ravi Kumar, Advocate
Mr. Anshuman Mishra, Advocate
For the Resp- JSSC : Mr. Sanjoy Piprawall, Advocate
For the Informant : Ms. Oishi Das, Advocate
.........
03/ 25.09.2025 Pursuant to the request made by this Court yesterday, today the Secretary, Department of School Education & Literacy, Government of Jharkhand is present in the Court to assist this Court on this issue.
202025:JHHC:30162
2. In this writ petition, petitioners have prayed for the following reliefs:-
I. For commanding upon the respondent no. 9 to 11 in the nature of certiorari for quashing and setting aside the entire recruitment process which the respondent no. 9 to 11 has initiated vide advertisement no. 13/2023 considering the fact that the said selection process has been in utter violation of Article 14 and 16 of the Constitution of India, restricted and reserved the participation for the candidates who could appear and qualify in the State TET conducted in the year 2013 and 2016 and is in turn completely breaching the equality clause in relation to the petitioners and similarly situated other candidates who all have become eligible after 2016 and are getting totally ousted just because of the respondents having breached the provisions as contained in NCTE Guidelines dated 11.02.2011 and the State Rules of 2019 for non-conducting of the State TET Examination after the year 2016.
II. For issuance of appropriate writ(s)/order(s)/direction(s) to hold and declare that the action of the State respondent in not conducting the State TET ever since 2016 and proceeding to fill up the posts of teachers through the above impugned advertisement is amounting to making the TET qualification as 'the only eligibility criteria for appointment' with which as per the mandate of the NCTE Guidelines dated 11.02.2011 has been made 'only one of the eligibility criteria for appointment conferring no right to a person qualified' and that the respondents cannot be allowed to do a thing indirectly which they cannot do otherwise as per law and provisions of the Constitution of India.
III. For issuance of writ(s)/order(s) or direction(s) for holding and declaring that on account of the respondent state authorities not conducting the State TET Examination for not even on a single occasion ever since the year 2016 has amounted to and is also amounting to a complete bar/restriction upon the petitioners and similarly situated others and thereby clearly violating the mandate of article 14 and 16 of the Constitution of India in relation to the advertisement no. 13/2023 for recruitment of 26001 teachers in the schools of State Government particularly when the conduct of the State respondents is also in complete breach of NCTE notification dated 23.08.2010, NCTE Guidelines dated 11.02.2011 and the Jharkhand Teachers Eligibility Test Rules, 2019 which though clearly mandates '(i) That the Jharkhand Academic Council or the competent authority of the State government shall conduct the State TET Examination every year and the candidates having qualified shall be eligible to be appointed in the primary schools and (ii) that a person who scores 60% or more in the TET Exam will be considered as TET pass and school managements (Government, Local Bodies, Government aided and unaided) should give weightage to the TET scores in the recruitment process, however, qualifying the TET would not confer a right on any person for recruitment/employment as it is only one of the eligibility criteria for appointment.
IV. For further issuance of appropriate writ(s)/order(s) /direction(s) to hold and declare that the action of the State respondents in neither conducting the State TET Examination ever since the year 2016 nor taking an appropriate decision as per clause 10 of the NCTE Guidelines dated 11.02.2011 amounts to restricting the opportunity of appointments on the Post of Teachers in the State Schools only for the candidates who got 21 2025:JHHC:30162 qualified in the TET Examination of 2013 and 2016 which results in clear discrimination with the petitioners and other similarly situated candidates who have attained their age and basic eligibility after the year 2016 which cannot be sanctioned in law as the same violates the equality clause as guaranteed by the Constitution of India particularly when the qualification in the State TET has been mandated to be only one of the eligibility criteria which the respondents have actually made it to be the only criteria for participation in the recruitment process.
V. For commanding upon the respondents including the respondent no. 1 and 2 to present before this Hon'ble Court the steps and measures taken for compliance, enforcement and implementation under the clause 15 of the NCTE Guidelines dated 11.02.2011."
3. Petitioners' counsel submits that the petitioners are giving up prayer No.1 of the writ petition and pray that a direction be given to the State to hold the TET Examination which was not held after 2016.
4. After hearing the parties and the Secretary, the fact which is apparent and admitted is that after 2016 no Teachers Eligibility Test (TET) Examination in the State of Jharkhand has been conducted. Further the State is in the process of promulgating a new rule and as per the submission of the Secretary, much progress has been done towards framing of the rules.
5. The Secretary, Department of School Education & Literacy, Government of Jharkhand submits that they are intending to conduct the JTET Examination, after notifying new rules. He also admits that as fresh examination of JTET has not been conducted after 2016, the fresh candidates are automatically debarred from participating in the process of recruitment and it is only those candidates who could not qualify pursuant to the earlier advertisements for appointment of teachers, now will be eligible to participate in any appointment process, thereby excluding the fresh and more meritorious candidates who have not got opportunity to appear in JTET Examination.
6. Without clearing a TET Examination no person can be recruited as a teacher. The Hon'ble Supreme Court in the case of Anjuman Ishaat- e-Taleem Trust vs State of Maharashtra and Others, reported in 2025 SCC OnLine SC 1912 at paragraph Nos.205 & 206 has held as under:-
222025:JHHC:30162
205. Obfuscating the true import of the synonymous expressions would not lend assistance. What must be looked into is the consequence of such qualification. The eligibility criteria, among other things, also prescribes the TET as a qualification.
A person seeking appointment as a teacher must, as a qualification, pass the TET. Only by obtaining such qualification, he would be considered eligible to be appointed as a teacher. In our view, there lies no difference as such between qualification and eligibility. In this context, we may refer to a decision of the Allahabad High Court in Arvind Kumar Shukla v. Union of India83, which held thus:
"Further, submission of learned counsel for the petitioners is that since the reserved category candidates have availed the benefit of reservation in TET Exam, they should not be given benefit of reservation in selection and recruitment of the Assistant Teacher. I find no force in this submission of the learned counsel for the petitioners. Qualifying the TET Exam as per Rules is not a guarantee for employment. It is eligibility qualification to participate in the selection process. There is a difference between eligibility qualification and selection for employment. Reservation in educational institution is provided under Article 15 of the Constitution, whereas reservation in employment is provided under Article 16 of the Constitution. Merely because a person has secured admission in a course, which makes him eligible to participate in the selection process, does not amount to secure employment for which he becomes eligible after completing the course. Therefore, the reservation in employment cannot be denied to a person who belongs to reserved category and has secured admission in a course to become eligible for such an employment on the ground that he has already secured admission on the basis of reservation in getting admission in a course to acquire eligibility."
206. Thus, we hold that the TET is one of the minimum qualifications that may be prescribed under Section 23 of the RTE Act.
7. In the aforesaid judgment the Hon'ble Supreme Court has gone to the extent to hold that the teachers who are serving without clearing TET Examination must, clear the same within two years provided that their remaining service tenure is more than five years. It is necessary to quote paragraph No. 217 of the aforesaid judgment, which is hereunder:-
"217. Insofar as in-service teachers recruited prior to enactment of the RTE Act and having more than 5 years to retire on superannuation are concerned, they shall be under an obligation to qualify the TET within 2 years from date in order to continue in service. If any of such teachers fail to qualify the TET within the time that we have allowed, they shall have to quit service. They may be compulsorily retired; and paid whatever terminal benefits they are entitled to. We add a rider that to qualify for the terminal benefits, such teachers must have put in the qualifying period of service, in 23 2025:JHHC:30162 accordance with the rules. If any teacher has not put in the qualifying service and there is some deficiency, his/her case may be considered by the appropriate department in the Government upon a representation being made by him/her."
8. Thus, no one can deny the importance of TET Examination. TET Examination is of utmost importance for imparting quality education for young minds. It is necessary to hold these examinations on regular basis. Deferring these examinations will amount to less meritorious candidates getting opportunity time and again in consequent and subsequent recruitment processes, denying opportunity to a large population of meritorious candidates to serve as a teacher. This is because only a particular group, who have cleared JTET Examination, will be allowed to participate in the recruitment process of teachers and if people from the same group is allowed to appear pursuant to 3 or 4 consecutive advertisements, then but naturally the meritorious candidates will be initially recruited. Thereafter in all subsequent advertisements, persons comparatively having less merits and who were left behind, will only get the opportunity to apply in those fresh advertisements. Fresh meritorious candidates will never get chance to apply as they did not get opportunity to appear in JTET. Thus, it is necessary to hold JTET Examination in regular intervals.
9. It has been brought to the notice of this Court, by the Secretary, that within six months, they can conduct the JTET Examination in the State of Jharkhand. He submits that the examination has to be conducted by Jharkhand Academic Council (JAC). Since the Matriculation and Intermediate examination are to be concluded before 17.02.2026, for which the JAC has to initiate the process from November itself, it would not be possible for them to hold the examination during this period. He submits that sometime after 10.03.2026, the examination of JTET can be held.
10. Considering the said submission, I direct the State to 24 2025:JHHC:30162 conduct the examination of Teachers Eligibility Test in the State of Jharkhand definitely by 31.03.2026.
11. So far as fresh recruitments are concerned, in this writ petition in the counter affidavit, the State has stated that they will not advertise the remaining posts till the JTET Examination is conducted and the result is published.
12. Considering the fair stands taken by the State of Jharkhand, I also direct the State of Jharkhand that not only they should not fill up these remaining posts, but they should also not publish any fresh advertisement for any vacant post of teachers in the State, till the TET examination in the State of Jharkhand is conducted and the results are declared.
13. With the aforesaid observation and directions, the instant writ petition stands disposed of.
14. I.A. No.6232 of 2025 is dismissed as withdrawn.
(ANANDA SEN, J.) 25th September, 2025 R.S./ 25