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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(2)(e) in Telangana Gaming Act, 1974

(e)any action specified in sub-clause (a) to (d) carried out directly or indirectly by the players playing any game or by any third parties;]