Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 38] [Entire Act] UT Chandigarh - Section Section 4 in The Punjab Value Added Tax Act, 2005 4. In section 4, in sub-section (18), the words, "the Consolidated Fund of the State", the words "the of India" shall be substituted.
