Karnataka High Court
J Rasaranjan Since Dead Represented By ... vs Dr M Gurudas, on 22 October, 2013
Author: N.Kumar
Bench: N.Kumar
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 22ND DAY OF OCTOBER 2013
PRESENT
THE HON'BLE MR. JUSTICE N.KUMAR
AND
THE HON'BLE MR. JUSTICE H.BILLAPPA
R.F.A. NO.475/2011
BETWEEN :
1. J.Rasaranjan,
Since dead, represented
By his Legal Representatives,
a. J.Rajashree,
W/o.Late Rasaranjan,
Age about 55 years,
b. Adithya Jayanthi,
S/o.J.Rasaranjan,
Age:28 years,
Both are residing at
Deccan Nursery,
3rd Cross, C.R.Layout,
J.P.Nagar I Phase,
Bangalore - 560 078.
c. Suhita Jayanthi,
W/o.Vanshi Krishna
Devineni,
Age: 35 years,
R/o.No.101 & 102,
Park Square apartments
No.45, II Cross,
C.R.Layout, Sarakki,
Bangalore - 560 078.
-2-
d. Sudha Rasaranjan,
W/o.Dodla Rohit Reddy,
Age: 32 years,
R/o.No.107,
Park View Enclave Road,
No.2, Banjara Hilla,
Hyderabad - 32.
2. Niranjani Srinivasan,
W/o.M.V.Srinivasan,
Age : 66 years,
R/o.No.65, SSI Area,
Rajajinagar I Stage,
Bangalore - 560 010.
3. J.Mahishree Udayan,
W/o.Late J.Udayan,
Age: 57 years,
4. J.Agastya,
S/o.Late J.Udayan,
Age: 27 years,
5. J.Vasistha,
S/o.Late J.Udayan,
Age: 26 years,
Appellants 3 to 5 are
Resident of Flat No.104,
Adarsh Nest, 3rd Cross,
C.R.Layout, Sarakki,
Bangalore - 560 078. ...APPELLANTS
(By Sri.B.M.Halaswamy, Adv.)
AND :
1. Dr.M.Gurudas,
S/o.Late Kadarappa,
Age: 96 years,
No.41, K.R.Road,
-3-
Basavangudi,
Bangalore - 4.
2. M.Narayandas,
S/o.late Kadarappa,
Age: 87 years,
Poorna Horticulture,
II Main 47th Cross,
8th Block Jayanagar,
Bangalore - 560 041.
3. R.Devashrita,
S/o.Late M.Ramakrishna Das,
Age 72 years,
R/o.No.18, Lalbagh Road,
Bangalore - 560 027.
4. R.Ram Mohan Das,
S/o.Late M.Ramakrishna Das,
Age: 72 years,
R/o.No.18, Lalbagh Road,
Bangalore - 560 027.
5. Anuradha Anandmohan Das,
W/o.late Anandmohan Das,
Age: 52 years, 188,
Gandhi Bazar, Basavanagudi,
Bangalore - 4.
6. R.Vatsal das,
S/o.Late Rama Krishna Das
Aged about 66 years,
M/s.Ramakrishnadas Nursery,
18, Lalbagh Road,
Bangalore - 27.
7. Dr.B.Sugunarthy,
S/o.Late M.Brahmananda Das,
Aged about 64 years,
132, Lalbagh Road,
Bangalore - 27.
-4-
8. B.Nirgunarthy,
S/o.Late M.Brahmananda Das,
Aged about 64 years,
132, Lalbagh Road,
Bangalore - 27.
9. B.Shivarthy,
S/o.Late M.Brahmananda Das,
Aged about 62 years,
132, Lalbagh Road,
Bangalore - 27
10. Dharmavrata,
S/o.Late M.Budda Das,
Age: 49 years,
C-201, Adarsh Palace,
9th Main, 47th Cross,
V Block, Jayanagar,
Bangalore - 560 041.
11. N.Dwayakatwa Sadak,
S/o.late M.namasivaya,
Age: 69 years, 4,
Obalappa Garden,
K.R.Road, Bangalore-82.
12. N.Shreyarthy,
S/o.Late M.Namasivaya,
13. N.Sumithra,
S/o.Late M.Namasivaya,
14. N.Suchitra,
S/o.Late M.Namasivaya,
15. N.Nagaraj,
S/o.Late M.Namasivaya,
16. N.Vidyarthini,
D/o.Late M.Namasivaya,
-5-
17. N.Bharathi,
D/o.Late M.Namasivaya,
18. N.nagarani,
D/o.Late M.Namasivaya,
19. N.Sujatha,
D/o.Late M.Namasivaya,
20. N.Nalini Jayanthi,
D/o.Late M.Namasivaya,
21. N.Arundathi,
D/o.Late M.Namasivaya,
22. N.Devayani,
D/o.Late M.Namasivaya,
23. N.Nityanandini,
D/o.Late M.Namasivaya,
24. Venkatamma Namassivaya,
W/o.Late M.Namasivaya
Respondent No.11 is the
Power of Attorney Holder for
Respondent No.12 to 24.
25. Jaishankar,
M/s.Adarsh Developers,
205, House of Lords,
St.Marks Road,
Bangalore - 560 001.
26. M/s.Integral Constructions
Promoters of Aishwarya Castle,
No.318, 1st Cross, Thyagarajnagar,
Bangalore - 560 028.
27. Dr.Mekhri,
Mekhri Nursing Home,
-6-
Lalbagh Road,
Bangalore-560 027.
28. Visalakshi Ramaswamy,
13, 3rd Cross, 3rd Block,
Jayanagar, Bangalore-46.
29. L.Chandra,
No.7, 20th `B' Cross,
3rd Block, Jayanagar,
Bangalore - 46.
30. R.Ravish Kumar,
5, 2nd Cross,
3rd Block, Jayanagar,
Bangalore - 46.
31. Dr.B.Jagadish,
14, Kanakapura Road,
Basavanagudi,
Bangalore - 4.
32. V.Ramaprasad,
S/o.Late Vijayarangam,
Age: 65 years,
R/o.No.43, 18th Main,
Padmanabhnagar,
Bangalore - 560 070. ...RESPONDENTS
(By Sri.V.Srinivas Raghavan, Adv. for
M/s.Indus Law, Adv. for C/R9)
. . . .
This R.F.A. is filed under Section 96 of CPC,
against the Judgment and Decree dated 01.10.2010
passed in O.S.No.6083/2000 on the file of the III
Additional City Civil and Sessions Judge, CCH-44,
Bangalore, dismissing the suit for partition and
possession.
This R.F.A. coming on for orders, this day,
N.Kumar J., delivered the following:
-7-
JUDGMENT
A memo is filed on behalf of the appellants, duly signed by the Counsel for the appellants seeking leave of the Court to withdraw the appeal as not pressed.
2. Memo is allowed. Appeal is dismissed as not pressed.
SD/-
JUDGE SD/-
JUDGE SPS