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Supreme Court - Daily Orders

Lrs Of Rajendra Singh Khatesar vs Pacl India Ltd. on 11 May, 2015

Bench: Chief Justice, Arun Mishra, Amitava Roy

                ITEM NO.47                      COURT NO.1                 SECTION XV

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

                Petition(s) for Special Leave to Appeal (C)         No(s).   9732/2015

                (Arising out of impugned final judgment and order dated
                09/02/2015 in SBCMA No. 6/2009 passed by the High Court Of
                Rajasthan At Jodhpur)

                LRS OF RAJENDRA SINGH KHATESAR                             Petitioner(s)

                                                       VERSUS

                PACL INDIA LTD.                                            Respondent(s)


                Date :11/05/2015 This petition was called on for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE ARUN MISHRA
                              HON'BLE MR. JUSTICE AMITAVA ROY

                For Petitioner(s)        Mr.   Vivek K Tankha, Sr. Adv.
                                         Mr.   Rishabh Sancheti, Adv.
                                         Mr.   TRS Sodhi, Adv.
                                         Mr.   V.K. Mathur, Adv.
                                         Mr.   T. Mahipal,Adv.

                For Respondent(s)        Mr.   L.N. Rao, Sr. Adv.
                                         Mr.   Abhijit Sengupta,Adv.
                                         Mr.   Dibyadyuti Banerjee, Adv.
                                         Mr.   A.V. Manavlan, Adv.


                         UPON hearing the counsel the Court made the following
                                               O R D E R

List after summer vacation.

[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.05.11 17:57:32 IST Reason: