Supreme Court - Daily Orders
Lrs Of Rajendra Singh Khatesar vs Pacl India Ltd. on 11 May, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.47 COURT NO.1 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9732/2015
(Arising out of impugned final judgment and order dated
09/02/2015 in SBCMA No. 6/2009 passed by the High Court Of
Rajasthan At Jodhpur)
LRS OF RAJENDRA SINGH KHATESAR Petitioner(s)
VERSUS
PACL INDIA LTD. Respondent(s)
Date :11/05/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Vivek K Tankha, Sr. Adv.
Mr. Rishabh Sancheti, Adv.
Mr. TRS Sodhi, Adv.
Mr. V.K. Mathur, Adv.
Mr. T. Mahipal,Adv.
For Respondent(s) Mr. L.N. Rao, Sr. Adv.
Mr. Abhijit Sengupta,Adv.
Mr. Dibyadyuti Banerjee, Adv.
Mr. A.V. Manavlan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after summer vacation.
[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.05.11 17:57:32 IST Reason: