Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] Union of India - Subsection Section 37(i) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010 (i)If the functioning of the Power Exchange is in persistent violation of the terms and conditions of these regulations or terms of registration if any;
