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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(12) in The Punjab Refugees Rehabilitation (Loans and Grants) Rules, 1948

(12)(In case of application for grant only) - Name, particulars and signatures of two persons who identify the applicant as a refugee.AffidavitI _________________, son/daughter/wife of ___________________________, caste _________________ resident of _________________, Tehsil ___________, District _________________, solemnly declare that I am a bona fide refugee from West Punjab and particulars given above are true and correct to the best of my knowledge and behalf. I further solemnly declare that I shall notify all changes in my address to the Deputy Commissioner and shall not shift my place of business or occupation from the district without the prior permission of the Deputy Commissioner obtained in writing.Attested(Sd.) _________________Applicant.Appendix 'A/1'From of Application for loan by Group